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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(5) in The Assam Economic and Statistical Service Rules, 1973

(5)Research Officer/Programmer-Category V: Appointment shall be made in the following manner:By promotion from the select list prepared for this purpose from amongst eligible officers of Category VI who have rendered not less than seven years of service in Category VI on the first day of the year in which the selection for promotion is made.