Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30A in The Drugs and Cosmetics Rules, 1945 30A. [ [Rule 30A omitted by G.S.R. 944(E), dated 21.9.1988 (w.e.f. 21.9.1988).] * * *]
