Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Andhra Pradesh - Subsection Section 41(2) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016 (2)A copy of the Annual Financial Statements together with the Audit Report shall be submitted to the Government every financial year.
