Section 29A in The Orissa Co-operative Societies Rules, 1965
29A. [ Special General Meeting. [Inserted by Orissa Gazette Extraordinary No 500, dated 23.4.1997.]
- A requisition for a special general meeting to be convened under Sub-Section (1) of Section 30 shall state the object of the meeting and shall be signed by not less than one-fourth of the total number of members of the Society and shall be sent to the registered office of the Society. In such a meeting no business other than that specified in the notice issued shall be discussed.
