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Madhya Pradesh High Court

M/S Birla Corporation Limited (Unit Of ... vs Rudra Prasad Tiwari on 2 January, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 993 of 2018 (M/S BIRLA CORPORATION LIMITED (UNIT OF SATNA CEMENT WORKS) P.O. BIRLA VIKAS SATNA Vs RUDRA PRASAD TIWARI) Dated : 02-01-2023 Parties through their counsel.

As prayed, list in next week.

(MANINDER S. BHATTI) JUDGE navin Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 1/3/2023 1:29:39 PM