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[Cites 11, Cited by 0]

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs Sayed Karimulla Saheb on 30 August, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

APHC010103282024

                      IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI




                   SATURDAY. THE THIRTIETH DAY OF AUGUST
                      TWO THOUSAND AND TWENTY FIVE

                                  PRESENT

          THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
                                     AND
    THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

 WRIT APPEAL Nos: 256. 29.159.162.188.189.194.195.196. 218. 233.
                             235 AND 257 OF 2024


WRIT APPEAL NO: 256 OF 2024


     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.7064/2023 on the file of the High Court of A.P.

Between:


   1. The State of Andhra Pradesh, rep by Principal Secretary           School

       Education Department Secretariat, Velagapudi Guntur District.
   2. The Commissioner of School Education, State of          Andhra Pradesh,

       Ibrahimpatnam, Krishna District.
                                                                 ...Appellants/
                                          Respondents In W.P. No.7064 of 2023

                                     AND


   1. G. V. S. Parusu Ram, S/o. Parusu Ramudu, aged 51 years. Vocational
       Training Instructor ZPHS Kothakota Visakhapatnam District R/o. D No
       1499 Gandhi Nagar Ravikamatham Mandal           Kothakota Visakapatnam
       Andhra Pradesh.

   2. P. Krishna Prasada Rao, S/o. Rama Rao aged 52 Years            Vocational

       Training Instructor ZPHS Anandapuram Visakhapatnam           District R/o

       456121/1         KummaraVeedhi          Chittivalasa     Tagarapuvalasa
       Bheergunipatnam Visakapatnam Andhra Pradesh.
 3. P. Sugunanamma, D/o John Venkata Swamy aged 58 years Vocational
   Training Instructor ZPHS Thotada Visakhapatnam              District R/o 523
   Main     road       gavarla      Anakapalli    Village      Thelada       post
   MunagapakaMandalam Visakapatnam Andhra Pradesh.
4. Velangini, D/o Sanjeevi aged 47 years cational Training Instructor
   ZPHS impuram Visakhapatnam District R/o 31337 Rosiliyan street
   GnanapuramVskp urban Valties RS Visakapatnam Andhra Pradesh.
5. R. V. K. M. Prasad, S/o. Veerabhadra Swamy,       aged 57 years.
   Vocational Training Instructor, ZPHS, Thummapala, Visakhapatnam
   District, R/o 10765/1 VuppulavariVeedhi, Anakapalli Near Konda
   master School, Anakapalli, Visakapatnam, Andhra Pradesh.
6. G. J. S. Kumari, D/o Chinnappa, aged 47 years Vocational Training
   Instructor, ZPHS, Adivivaram, Visakhapatnam District,          R/o 341212/1

   Hohy Cross Street, Gnanapuram, VSKP Urban.
7. B. Shyamalatlia, D/o Douglass,        aged 52 years. Vocational Training
   Instructor, Z P H S, Ch N Agraharam, Visakhapatnam               District, R/o
  442428 Railway New Colony, Vskp urban, Akkaipalem, Visakapatnam,
  Andlua Pradesh

8. SK. Prasad, S/o. Ramana, aged 44 years.                  Vocational Training
   Instructor, ZPHS,       Paravada, Visakhapatnam District, R/o Plot No
   127    Pharmacity     Colony,      Gajuvaka,   Lamarthi        Aghraharam,
  Visakapatnam, Andhra Pradesh.
9. Ch.V. L. Kumari, D/o. Ch Joginaidu, aged 39 years. Vocational Training
   Instructor, ZPHS,             Paravada, Visakhapatnam District,     R/o   162

   Parawada, Visakapatnam, Andhra Pradesh.
10.K. Appalanaidu, S/o. Demudu, aged 46 years.              Vocational Training
   Instructor, ZPHS          Paravada, Visakhapatnam District, R/o 1020
   Vennalapalem Post, parawada, Visakapatnam, Andhra Pradesh
11.G. Eswara Rao, S/o. G Simhachalam, aged 55                Years, Vocational
   Training Instructor, ZPHS, Paravada, Visakhapatnam District, H No 9
   Thanam, Parawada mandal, Visakapatnam, Andhra Pradesh.
                                          ^5"




12. J. Venkata Ramana, S/o. Raja Rao, aged 47 years.                  Vocational

    Training         Instructor, Z P H S, Kanithi,    Visakhapatnam District, R/o
    7112      BC        Colony     Parawada Mandal, Visakapatnam Andhra
    Pradesh.

13.P. Srinivasa Rad, S/o. Jagannadham aged 55 years                   Vocational

   Training        Instructor Z P H S Kanithi Visakhapatnam District R/o CI30
   BHPV        Town      Ship Gajuwaka pedajantyada BHPV           Visakapatnam
   Andhra          Pradesh.

14.K. Rambabu, S/o. Manikyala Rao, aged 55 years. Vocational Training
   Instructor, Z P H S, Mindi, Visakhapatnam Distiict, Rio 9395/2
   KotniVeedlii,      Near Ramalayam, Analapalli,         Visakapatnam, Andhra
   Pradesh.

15.CH Nageswarao, S/o. CH VSR Murthi,                Aged 49 years. Vocational
   Instructor, Z P H School, Jangareddigudem, West Godavari District.
16.P. R. Sekhara Rao, S/o. Someswara Rao, Aged 58 years. Vocational
   Training Instructor, M G M High School, Visakapatnam.
17.R. Venkata Rao, S/o. DemuduBabu                   aged 50 Years, Vocational
  Training Instructor, Z P H S, A Koduru, Visakhapatnam District, Rio 000
   R N palem road, medhicherla, K Kotapadu, Visakapatnam, Andhra
   Pradesh.

18.V. Sanyasayya, S/o. Sanyasulu, aged 54 years. Vocational Training
   Instructor, Z P H S, A Koduru, Visakhapatnam District,          R/o C48 3/55

   Dikshithulapalem,          Kotapdu Mandalam, Pindrangi,        Visakapatnam
   Andhra Pradesh.

19.R Arjuna, S/o. R. Demudu              aged 47 years. Vocational Training
  Instructor, Municipal High School, Gandhinagar,    Anakapalli
  Visakhapamam Dist, R/o. 000 K Kotapadu, Pindrangi, K Koduru,
  Visakapatnam, Andhra Pradesh.
20.A Papavathi, D/o. Venkata Rao, aged 58 years. Vocational Training
   Instructor, DPN Z H S, Kasimkota, Visakhapatnam District, R/o 1546/1
                                             4-



   Chinababu      Colony,      Anakapalli    mandal,       Thurrunapalem      post,
   Visakapatnam, Andhra Pradesh
21.B. A. Krishna Rao, S/o. Appa Rao, aged 52 years. Vocational Training
   Instructor, DPN Z PH S, Kasimkota, Visakhapatham District, R/o 1766
   Dadivari street. Ward 10,          Kasimkota Mandalam,         Visakapatnam,
   Andhra Pradesh.

22.P. T. Ganesh, S/o. Subralunanyam                aged 45 Years, Vocational
   Training      Instructor,     DPN Z P H S, Kasimkota, Visakhapatnam
   District, R/o. 23b          Sankaram Village, Rebacca        Post, Anakapale
   Mandalam,           VisakapatnamAndhra Pradesh.
23.S Udya Lakshmi, D/o. Satyanarayana,             aged 56 Years, Vocational
   Training Instructor,     M T G H S Anakapalli, Visakhapatnam District,
    R/o. 300512 Kanithi Colony, Vadlapudi                 Visakapatnam, Andhra
   Pradesh.

24.D. Appala Naidu, S/o. Srirama Murthy,            aged 50 years. Vocational
   Training Instructor, M G H S Anakapalli, Visakhapatnam District, R/o.
   8-6, Malla Street, Anakapalli mandal,         NIdanamDoddi, Visakapatnam,
   Andhra Pradesh.

25.J. Pentayya, S/o. Demudu             aged 53 years. Vocational Training
   Instructor,   M H S Anakapalli, Visakhapatnam District               R/o 3433

   Narisinga     Rao     Peta,      Anakapalli     Baba     temple,    Anakapalli,
   Visakapatnam, Andhra Pradesh.
26.P. Bhaskara Rao, , S/o. Appa Rao, aged 52 years. Vocational Training
   Instructor, Ambethkar School, Anakapalli, Visakhapatnam District, R/o
   1054/A Vennalapalem Post, Parawada Post, Visakapatnam, Andhra
   Pradesh.

27.K. Ravi, S/o. Govinda Rao,aged 61 years. Retired Vocational Training
   Instructor, Visakhapatnam District, R/o 454045/9 Flat No           202 Niharika

   Castel Apartment, Abid Nagar, Akkayapalem, Visakapatnam, Andhra
    Pradesh.
                                         s --




28.V Neelaveni, D/o. Joginaidu, aged 44 years,            Vocational Training
    Instructor, Z P H S,     Nadupuru, Visakhapatnam District, R/o 21329
    Seetha Nagaram, PedaGantayada, Visakapatnam, Andhra Pradesh.
29.R. A. Prasanna Kumar, S/o. Joseph, aged 45 years.               Vocational

   Training      Instructor, Govt High School, Yelamanchili, Visakhapatnam
   District   R/o.    21525/3 Hill side Street Sector9, MVP       Colony, LB
   Colony,      Visakapatnam, Andhra Pradesh.
30.Gannina Tatarao, S/o. Nageswarao,           Vocational Training Instructor,
   ZPH        schoot, Nallajerla, R/o. 2109 ZPH School opposite Nallajerla,
   West       Godavari District, A P - 534112.

31.Kachala Subbarao, S/o. K. Ramarao, Vocational Training Instructor,
   ZPH School,       J. R. Gudem, R/o. H. No. 9378 Rajula Colony,
  Janagreddygudem Mandal, West Godavari District, A P - 534447
32.B. V. T. Apparao, S/o. Apparao, Vocational Training Instructor, ZPH
   School, J R Gudem, R/o 20dl8 37111 ward Gandhi nagar, VT C Eluru,
   West Godavari District, A P534002.
33.Sirigineedi Satyanarayana, S/o. Suryanarayana,         Vocational Training
   Instructor, ZPH School      Akividu, H.No. 1537/1A KosuruVari Street,
   Akividu Mandal, Akividu, West Godavari District, A P - 534235.
34.Siddaninaga Venkata Ramana, S/o. Ramarao,              Vocational Training
   Instructor, ZPH School, J R Gudem, H No 3222/BI Near Indian Bank,
   Veeravasaram, West Godavari District, A P - 534245
35.Sarella Sumangala, W/o. K. Venkatarao, Vocational Instmctor, R/o. 58
   Kottum Nera       AMAL College, AnakapalH Manadal,           Thununapala,
  Visakapatnam, A P - 53100.
36.Kodavalli Prabhavathi, W/o. late Martin James, Vocational Instructor,
  ZPP High Schoot, Kannapuram, West Godavari District,           R/o 12123 A

   behind ZP high school,       jangareddigudem. West Godavari, Andhra
   Pradesh.
                                              ■( •"


    37.M Nagaraju, S/o. Late M Sreenivasan, Vocational Instructor, ZP High
        School, Nagari, Chittoor,   R/o. 1283A B C Colony, Narayanavanam
        Chittoor, Andhra Pradesh.

    38.Y. Yesupadam, C/o. Anandaiah, Vocational Instructor, ZP High School,
         Nagari, Chittoor, R/o. 27/78 Kamaraj Nagar, Puttur Mandal, puttur,
        Chittoor District, Andhra Pradesh.

    39.Marupilla Sreenivasarao, S/o. Marupilla Konda              Babu, Vocational
        Instructor, ZP High School, Chittivalasa, Vishakapatnam, R/o Door No
        146 Ward No 1 Peddipalem, Peddipalem, Visakhapatnam, Andhra
        Pradesh.

                         ...Respondents/Petitioners in W.P. No.7064 of 2023
   40.The State of Andhra Pradesh, rep by its Principal Secretary Finance
        Department Secretariat Velagapudi Guntur District,
                                                     ...Respondent/Respondent
lA NO: 2 OF 2024


       Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.7064               of 2023 in the

interest of justice, pending disposal of the above writ appeal.


Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 39 : SRI P. S. P. SURESH KUMAR

Counsel for the Respondent No.40 :GP FOR SERVICES I
APHC010010272024




                       WRIT APPEAL NO: 29 OF 2024

     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.9381/20231 on the file of the High Court of
A.P.
                                         ^ -


Between:


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District.
   2. The Commissioner of School Education, State of Andhra             Pradesh

      Ibrahimpatnam Krishna District.
                                                              ...Appellants/
                                        Respondents in W.P.No.9381 of 2023
                                      AND


   1. Malla Seethanna, S/o. Suraiah aged about 60 years, Occ: Vocational
      Training Instructor Z P H S School Gunnalaxmipuram Vizianagaram
      District.

   2. A Subba Rami Reddy, S/o. Aged 62 years, Occ: Vocational Training
      Instructor Retd Z P H S Impakulanu Adoni Kurnool District.
   3. Madduri Subrahmanyam, S/o. Balaiah aged 61 years, Occ: Vocational
      Training Instructor Retd Kadapa Municipal Corporation School Kadapa
   4. A Madhusudhan Rao, S/o. LaxmiNarasimha Rao, Aged about 61 years,
      Occ: Vocational Training Instructor Retd Z P H S School            Badwel

      Kadapa District.
   5. B. Josef, S/o. Ijaiah aged about 61 years, Occ: Vocational Training
      Instructor Retd Z P H S Kondapuram Kadapa District.
   6. S. Sarala Kumari, W/o. Vakapalli B K V S Shastry, Aged 54 yeas Occ:
      Vocational Training Instructor B R M C High School Church Square
      Kakinada E. G. District.

                         ...Respondents/Petitioners in W.P.No.9381 of 2023
   7. The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District.
      (The respondent no.7 is not necessary to this petition)
                                                   ...Respondent/Respondent
lA NO: 2 OF 2024


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased
                                             ^    8 -
r




    may be pleased to suspend the orders dt 11.05.2023 made in W.P.No.9381
    of 2023 in the interest of justice, pending disposal of the above writ appeal.
    lA NO: 1 OF 2025

    Between:


       1. Malla Seethanna, S/o. Suraiah aged about 60 years, Occ: Vocational
          Training Instructor Z P H S School Gunnalaxmipuram Vizianagaram
          District.

       2. A Subba Rami Reddy, S/o. Aged 62 years, Occ: Vocational Training
          Instructor Retd Z P H S Irupakulanu Adoni Kurnool District.
       3. Madduri Subrahmanyam, S/o. Balaiah aged 61 years, Occ: Vocational
          Training Instructor Retd Kadapa Municipal Corporation School Kadapa
       4. A Madhusudhan Rao, S/o. LaxmiNarasimha Rao, Aged about 61 years,
          Occ: Vocational Training Instructor Retd Z P H S School             Badwel

          Kadapa District.
       5. B. Josef, S/o. Ijaiah aged about 61 years, Occ: Vocational Training
          Instructor Retd Z P H S Kondapuram Kadapa District.
       6. S. Sarala Kumari, W/o. Vakapalli B K V S Shastry, Aged 54 yeas Occ:
          Vocational Training Instructor    B R M C High School Church Square
          Kakinada E. G. District.


                                            ...Petitioners/Respondents Nos.1 to 6
                                           AND


       1. The State of Andhra Pradesh, rep by its Principal Secretary School
          Education Department Secretariat Velagapudi Guntur District.
       2. The Commissioner of School Education, State of Andhra              Pradesh

          Ibrahimpatnam Krishna District.
                                                       ...Respondents/Appellants
       3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
          Department Secretariat Velagapudi Guntur District.
          (The respondent no.7 is not necessary to this petition)
                                                  ...Respondent/Respondent No.7
 r"




           Petition under Section 151 CPC praying that in the circumstances stated
     in the affidavit filed in support of the petition, the High Court may be pleased to
     vacate the     interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
     W.A.NO. 29 of 2024.



     Counsel for the Petitioners: GP FOR SERVICES III


     Counsel for the Respondent Nos.1 to 6 : SRI SAREDDY SRINIVASA
                                                   REDDY


     Counsel for the Respondent No.7 : GP FOR SERVICES I
     APHC010076802024




                             WRIT APPEAL NO: 159 OF 2024


           Writ Appeal under Clause 15 of the Letters Patent preferred against the
     order dt. 11-05-2023 made in WP.No. 9627/2023on the file of the High Court
     ofA.P.

     Between:


         1. The State of Andhra Pradesh, rep by its Principal Secretary School
             Education Department Secretariat Velagapudi Guntur District.
        2. The Commissioner of School Education, State of Andhra Pradesh
             Ibrahimpatnam Krishna District.
                                                                     ...Appellants/
                                               Respondents in W.P.No.9627 of 2023
                                           AND


         1. CH. Jayamma, D/o. C. Pullaiah (died per E.R) Smt. M. Vijaya Shantha
            Kumari D/o. Late Ch Jayamma aged about 48 years, Occ: Employee
            R/o. H. No. 32748 Chappal Bazar, Kachiguda, Hyderabad.
                               ...Respondents/Petitioners in W.P.No.9227 of 2023
                                          ^ )6 -



    2. The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District,
        (The respondent no.2 is not necessary to this petition)
                                                    ...Respondent/Respondent
lA NO: 2 OF 2024


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.9627              of 2023 in the

interest of justice, pending disposal of the above writ appeal.

Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent No.1: SRI SAREDDY SRINIVASA REDDY

Counsel for the Respondent No.2 :GP FOR SERVICES I
APHC010076722024




                       WRIT APPEAL NO: 162 OF 2024

     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.3540/2023 on the file of High Court of A.P.

Between:


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District.
   2. The Commissioner of School Education, State of Andhra              Pradesh

       Ibrahimpatnam Krishna District.

                                                               ...Appellants/
                                         Respondents in W.P.No.3540 of 2023
                                      AND


   1. Boddu Seshagiri Rao, S/o. Anjaneyulu aged 55 years,         Occ: Vocational

       Training Instructor,   GVJ ZPH Boys School Jaggaiahpet             Krishna

       District.
    2. Challamalla Shiva Rama Krishna Vara Prasad, S/o. Ramuiu aged 59
      years,   Occ: Vocational Training Instructor,      GVJ ZPH Boys School
      Jaggaiahpet, Krishna District.
   3. Bobba Indira Devi, D/o. Bhushaiah, aged 70 Years,                 Occ:   Rtd

      Vocational Training Instructor,      ZPHS Vadlamannadu Gudlavalleru,
      Krishna District.

   4. Ch. Chennu Bai, D/o. Chennaiah, aged 61 years, Occ: Rtd Vocational
      Training Instructor,    SKD ZP High School Kowtharam Gudlavalleru,
      Krishna District.

   5. K. Aruna, D/o. Pitchaiah aged about 67 years, Occ: Rtd Vocational T
      raining Instructor, ZPGH School Gannavaram, Krishna District.
                          ...Respondents/Petitioners In W.P.No.3540 of 2023


   6. The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District,
      (The respondent no.6 is not necessary to this petition)
                                                    ...Respondent/Respondent
lA NO: 2 OF 2024


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3540 of 2023                in the

interest of justice, pending disposal of the above writ appeal.

lA NO: 1 OF 2025

Between:


   1. Bobba Indira Devi, D/o. Bhushaiah, aged 70 Years,                 Occ:   Rtd

      Vocational Training Instructor^     ZPHS Vadlamannadu Gudlavalleru,
      Krishna District.

   2. Ch. Chennu Bai, D/o. Chennaiah, aged 61 years, Occ: Rtd Vocational
      Training Instructor,   SKD ZP High School Kowtharam Gudlavalleru,
      Krishna District.
                                                1'^ ^




   3. K. Aruna, D/o. Pitchaiah aged about 67 years, Occ: Rtd Vocational T
       raining Instructor, ZPGH School Gannavaram, Krishna District.
                                           ...Petitioners/Respondent Nos. 3 to 5
                                        AND


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District.
   2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.

                                                       ...Respondents/Appellants
   3. Boddu Seshagiri Rao, S/o. Anjaneyulu aged 55 years, Occ: Vocational
      Training Instructor, GVJ ZPH Boys School Jaggaiahpet Krishna
       District.

   4. Challamalla Shiva Rama Krishna Vara Prasad, S/o. Ramulu aged 59
      years,       Occ: Vocational Training Instructor,   GVJ ZPH Boys School
      Jaggaiahpet, Krishna District.
   5. The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District,
      (The respondent Nos.3 to 5 is not necessary to this petition)
                                        ...Respondents/Respondent No.1, 2 & 6

      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 162 of 2024.



Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 5 : SRI SAREDDY
                                               SRINIVASA REDDY

Counsel for the Respondent No.6 :GP FOR SERVICES I
                                              )l -
r


    APHC010076842024




                           WRIT APPEAL NO: 188 OF 2024


          Writ Appeal under Clause 15 of the Letters Patent preferred against the
    order dt.01/08/2023 in W.P No. 10006/2023 on the file of the High Court.

    Between:


        1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
           Education    Department, Secretariat Buildings, Velagapudi,      Guntur

           District.

       2. The Commissioner of School Education, State of Andhra           Pradesh

           Ibrahimpatnam Krishna District.
       3. The District Educational Officer, SPSR Nellore District.
                                                                 ...Appellants/
                                         Respondents in W.P. No.10006 of 2023
                                         AND


       1. Sayed Karimulla Saheb, S/o.        Mastan, aged 59 years.    Vocational

            Instructor J B R Govt. High School Main        Bazzar Kowuru,   SPSR

            Nelluru, R/o. D No 13/37 Kummari Veedhi, Gandavaram Kodavaluru,
            Nellore- 524317.

       2. V. J. Y. Murali Krishna, S/o. Late Janaki Ram, aged            55 years
            ,Vocational instructor S R R Z P High School Allipuram, Nellore Rural,
           SPSR Nellore, R/o. D no 253642 Netaji Nagar6h street Road, Nellore
           A P524004.

       3. Jagarlamudi Kanakaiah, S/o. Venkata Subbaiah, aged 64 years.
           Vocational Instructor ZP high School Northrajupalem, Nellore District,
           R/o Kammapalem, Kodavalum, Nellore. A P524316
       4. Kathi Syam Prasad, S/o. K. Venkaiah, aged 62 years.          Vocational

           Instructor ZPHS,    Northrajupalem, R/o. 36/1 A Block Siri    Gardens

           Pedda Chemku, A.P, 524002.
                           ...Respondents/Petitioners in W.P. No.10006 of 2023
     5. The State of Andhra Pradesh, rep by its Principal Secretary Finance
        Department Secretariat Velagapudi, Guntur District.
                                                    ...Respondent/Respondent
lA NO: 2 OF 2024


       Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.01 .08.2023 made in W.P.No. 10006 of 2023 in the
interest of justice, pending disposal of the above writ appeal.

Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 4 : SRI P. S. P. SURESH KUMAR

Counsel for the Respondent No.5 : GP FOR SERVICES I
APHC010076752024




                       WRIT APPEAL NO: 189 OF 2024

     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 12/05/2023 in W.P No. 11908/2023 on the file of the High Court of
A.P.


Between:


    1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
       Education    Department, Secretariat Buildings, Velagapudi,         Guntur
       District.

   2. The Commissioner of School Education, State of Andhra              Pradesh

       Ibrahimpatnam Krishna District.
                                                              ...Appellants/
                                      Respondents in W.P. No.11908 of 2023
                                      AND
 r




       1. S. Shabbir Ahmmed, Retired S/o. Sayed Ahmmed, Aged 60 years.
           Vocational Training Instructor K N       M Municipal School       Nandyala,
           Kurnool District.

       2. T Vanaja Kumari, Retired W/o. Surender Reddy,               Aged 63 years.
           Vocational Training Instructor      Govt High School, Sullurupet        Post

           Sullurupeta Mandal, SPSR Nellore District.
       3. S K Sadikuddin, Retired S/o. Late Johny Basha,               Age 62 years.
           Vocational Training Instmctor Govt         High School, Sullurupet      Post

           Sullurupeta Mandal, SPSR Nellore District.
       4. P. Ratnam, S/o. Penchalaiah, Aged 58 years. Vocational Training
           Instructor Z P H S L Girls      High School, Atmakur Post, SPSR Nellore
           District.

       5. B. VenkataKrishnaiah, Retired, S/o. Penchalaiah,            aged 63 years.
          Vocational Training Instructor Z P H S, High School, Muthukuru Post
           Muthukuru Mandal, SPSR Nellore District.
       6. G. V. N. Naganiani, W/o. Satyanarayana, Aged 58 years. Vocational
          Training     Instructor Z P H S,          Tagaraku Post Kadiri Mandal,
          Ananthapuraniu District.
                               ...Respondents/Petitioners in W.P. No.11908 of 2023


       7. The State of Andhra Pradesh, rep by its Principal Secretary Finance
          Department Secretariat Velagapudi         Guntur District, (the respondent
          no.7 is not necessary to this petition)
                                                         ...Respondent/Respondent
    lA NO: 2 OF 2024


         Petition under Section 151 CPC praying that in the circumstances stated
    in the affidavit filed in support of the petition, the High Court may be pleased to
    suspend the orders dt. 12-05-2023 made in WP.No. 11908 of 2023 in the
    interest of justice, pending disposal of the above writ appeal.
 f


    lA NO: 1 OF 2025

    Between:


      1. T. Vanaja Kumari, Retired W/o. Surender Reddy,               Aged 63 years.
         Vocational Training Instructor          Govt High School, Sullurupet     Post

         Sullurupeta Mandal, SPSR Nellore District.
      2. S. K. Sadikuddin, Retired S/o. Late Johny Basha,              Age 62 years.
         Vocational Training Instructor Govt          High School, Sullurupet     Post

         Sullurupeta Mandal, SPSR Nellore District.
      3. P. Ratnam, S/o. Penchalaiah, Aged 58 years. Vocational Training
         Instructor Z P H S L Girls     High School, Atmakur Post, SPSR Nellore
         District.

      4. B. VenkataKrishnaiah, Retired, S/o. Penchalaiah,             aged 63 years.
         Vocational Training Instructor Z P H S, High School, Muthukuru Post
         Muthukuru Mandal, SPSR Nellore District.
      5. G. V. N. Naganiani, W/o. Satyanarayana, Aged 58 years. Vocational
         Training    Instructor Z   P   H    S      Tagaraku   Post   Kadiri   Mandal,
         Ananthapuraniu District.
                                            ...Petitioners/Respondents Nos. 2 to 6
                                            AND


      1. The State of Andhra Pradesh, Rep. by its Principal Secretary, School
         Education     Department, Secretariat Buildings, Velagapudi,           Guntur

         District.

      2. The Commissioner of School Education, State of Andhra                 Pradesh

         Ibrahimpatnam Krishna District.
                                                        ... Respondents/Appellants
      3. S. Shabbir Ahmmed, Retired S/o. Sayed Ahmmed, Aged 60 years.
         Vocational Training Instructor K N M Municipal School Nandyala,
         Kurnool District.

      4. The State of Andhra Pradesh, rep by its Principal Secretary Finance
         Department Secretariat Velagapudi Guntur District,
                                             1^ -



    (Respondent No.3 and 4 is not necessary to this petition)
                                          ...Respondent/Respondent No.1 & 7


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 189 of 2024.


Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 6 : SRI SAREDDY
                                              SRINIVASA REDDY


Counsel for the Respondent No.7 :GP FOR SERVICES I
APHC010076902024




                       WRIT APPEAL NO: 194 OF 2024


      Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt. 11/05/2023 in WP No.7046/2023 on the file of the High Court of A.P.

Between:


    1. The State of Andhra Pradesh, rep by its Principal Secretary School
       Education Department Secretariat Velagapudi Guntur District
   2. The Commissioner of School Education, State of Andhra               Pradesh

       Ibrahimpatnam Krishna District.
                         ...Appellants/Respondents in W.P. No.7046 of 2023
                                      AND


   1. Polireddy Bapanna, S/o. P. Banayya, Vocational Instructor, ZPHS High
       School, Chittivalasa, R/o. Kondalaagharaharam, Visakapatnam, Andhra
       Pradesh 531113.
 2. R. Gowreswara Subramanyam, S/o. R. Gowreswara, Rao, Vocational
   Instructor, ZPHS High School, Anakapalli, R/o 19217/7A Chodavaram
   Mandal, Visakapainam ,Andhra Pradesh 531036.
3. S. Demullu, S/o. S. Peddayya, ZPHS High School, Musidipalli,
   Visakapatnam, R/o. A. Koduru, Visakapatnam, Andhra Pradesh
   531022.

4. Rajana Satyanarayana, S/o. Muthyala          Naidu,Vocational instructor,
   ZPHS High School, Paravada, Visakapatnam, Rio Atchutapuram,
   Duppituru, Visakapatnam.
5. Pochanapeddi Subrahmanyam, S/o. Late SSAB Sarma,              Vocational

   Instructor, ZPHS High School, Makavarapalem, Visakapatnam, R/o 263
   Near Donbosco College, Boddepalli, Visakapatnam, Andhra Pradesh -
   531116.

6. P. V. M Baskara Rao, S/o. Patric, Vocational Instructor, ST peters
   Aided High School, R/o. 34146/1 Near Ganapuram railway station,
   Visakapatnam, A P - 530004.
7. Kaki Demullu, S/o. Veera Swamy, ZPHS High                 School,   Kaniti
   Visakapatnam, 12635 Gandhi      nagar Arilova, Visakapatnam, Andhra
   Pradesh - 530040.

8. SK. Beebhi Ammena, W/o. Mehaboob Basha, Vocational Instructor, in
   BHPV TM High School, Visakapatnam, R/o 244938 Ambusagar Street
   Old Post ffice, Visakapatnam, A P -530001.
9. Nadiminti Papi Naidu, S/o. Appala Naidu, Vocational Instructor, ZPHS
   High School, G L Puram, R/o. Flat NoGF03 1®' Floor Castle Cyber Nest
   Bindra Nagar PM Palem, Visakapatnam Rural, A P 530041.
lO.Ambati Rama Krishna, S/o. Appala Swamy, Vocational            Instructor,
  ZPHS       High   School,   Narasapuram,        R/o.   Sangavarapukota
  Vizianagaram, Andhra Pradesh 535145.
11.T V S Satyanarayana Murthy, Vocational Instructor, ZPHS High School,
  Goeripatnam, R/o 3141 Near Sivalayam Sivadevuni Chilakala Palakollu
  Viravasaram, West Godavari, A P 534245.
 12.Gopini Nownepati, Retd Vocational Instructor, ZPHS High School
   weavers     Colony,   Yemmiganuru        Kurnool     518360,      R/o.     2283
   Yemmiganuru Kurnool, Andhra Pradesh.
13.Bodduluru    Srinivasarao,   S/o.   B.   Poornachandra     Rao,   Vocational

   Instructor, ZPHS High School, Prathipadu, Gunturu District, R/o. Flat no
   501 As Forune 2 Lane Prathipadu, Gunturu District Andhra Pradesh.
14.Edara Venkata Subbarao, S/o. Pedanagaiah, Vocational Instructor,
   ZPHS High School, Prathipadu, Gunturu District, R/o 101 Prathipadu,
   Gunturu District, Andhra Pradesh.
15.D Mohan Naidu, S/o. Late Muniratnam naidu. Vocational Instructor,
   ZPHS High School, Doddipalle, Chittoor Rio 424 Vekatapuram,
   Kalijavedu Nandanuru, Chittoor, Andhra Pradesh 517125.
16.S I Kalesha, S/o. Ismail, Retd Vocational Instructor, ZPHS High School,
   Gundalakattamanchi, Bangarupalyam mandal, Chittoor,            R/o.      151535

   Sowkarpet, Chittoor, Andhra Pradesh 517001.
17.E Komalanuna, W/o. K Ramamurthy, Vocational Instructor, ZPHS High
   School, Gundlakattamanchi, Chittoor, R/o 210 Nandanoor Gollapalli,
   Chittoor, Andhra Pradesh 517125.
18.M Amruthamma, W/o. K. M. Ravindharnath Vocational Instructor, ZPHS
   High   School,   Gundalakattamanchi       Bangarupalyam,     Chittoor,     R/o.

   23363/3D         Satyanarayanapuram            Kongareddypalli           Muthu

   Mariyammagudi Veedhi, Chittoor, A P - 517001.
19.B Krishna Moorthy, S/o. late B mogalaiah. Retd Vocational Instructor,
   ZPHS High School, Gundlakattamanchi, Chittoor, R/o 24/2 sathram.
   Chittoor, A P 517416.

20.Vijayakumar P. S, S/o. late P C Sanjeevi Modiliyar, Retd Vocational
   Instructor, ZPHS High School, Gundlakattamanchi            Bangarupalyam,
   Chittoor - 517418, R/o. 1699 Swamy Maestry Street, Chittoor, A P
   517001.

21.Katta Rajabi, W/o. N Venkata Sundara           Satyanarayana, Vocational
   Instructor, ZPHS High School, Jangareddiguden, R/o.            5283      APHB
                                                   2-0 "


r'

             Colony LI G3 Phase2 Near Railway gate Palakol, West Godavari
             District, A P 534260.
                              ...Respondents/Petitioners in W.P. No.7046 of 2023


         22.The State of Andhra Pradesh, rep by its Principal Secretary Finance
             Department Secretariat Velagapudi Guntur District.
            (The respondent no.22 is not necessary to this petition)
                                                          ...Respondent/Respondent
     lA NO: 2 OF 2024


           Petition under Section 151 CPC praying that in the circumstances stated
     in the affidavit filed in support of the petition, the High Court may be pleased to
     suspend the orders dt.11.05.2023 made in W.P.No.7046              of 2023 in the

     interest of justice, pending disposal of the above writ appeal.

     Counsel for the Petitioners: GP FOR SERVICES III

     Counsel for the Respondent Nos.1 to 21 : SRI P. S. P. SURESH KUMAR

     Counsel for the Respondent No.22 : GP FOR SERVICES I
     APHC010076872024




                            WRIT APPEAL NO: 195 OF 2024


          Writ Appeal under Clause 15 of the Letters Patent preferred against the
     order dt. 11/05/2023 in WP No.3278/2023 on the file of the High Court of A.P.

     Between:


            1. The State of Andhra Pradesh, rep by its Principal Secretary School
                Education Department, Secretariat Velagapudi Guntur District.
            2. The Commissioner of School Education, State of Andhra Pradesh
                Ibrahimpatnam Krishna District.
                              ...Appellants/Respondents in W.P. No.3276 of 2023
                                     AND


1. G. Satyanarayana, S/o. Ramunaidu, aged 60 years,        Occ: Vocational

   Training Instructor,    Z P H School B. Cheepurupalli Vizianagaram
   District.

2. J. Ravi Mohan, S/o. Ramalaxmana Murthy aged About 56 years, Occ:
  Vocational Training Instructor,         M H School Kaspa Vizianagaram
   District.

3. S. Indira Devi, D/o Dharma Rao aged 58 years,           Occ: Vocational
  Training Instructor, M H School Kaspa Vizianagaram District.
4. M. Srinivas, S/o. Satyanarayana aged 56 years,          Occ: Vocational
  Training Instructor, Z P H S Bondapalli Vizianagaam District.
5. V. Umadevi, D/o Someswara Rao aged 57 years,            Occ: Vocational
  Training Instmctor, M H School Kaspa Vizianagaram District.
6. Ch. V. Appa Rao, S/o. Appala Suryanarayana aged 58 years, Occ:
  Vocational Training Instructor,         M H School Kaspa Vizianagaram
  District.

7. G. Adinarayana, S/o. Appalaswami aged 57 Years,         Occ: Vocational

  Training Instructor, Z P High School Bogapuram, Vizianagaram District.
8. A. Bhaskara Rao, S/o. Raji Babu aged 60 years,          Occ: Vocational
  Training Instructor, M H School Kaspa Vizianagaram District.
9. P. Appala Swami, S/o. Appayya aged 55 years,            Occ: Vocational
  Training Instructor, Z P High School Bondapalli Vizianagaram District.
10.D. V. Krishna Rao, S/o. Kondala Rao aged 65 years,         Occ: Retired

  Vocational   Training    Instructor     R/o. G. Agraharam Cheepurpalli
  Vizianagaram District.
11.V. Ramalingeswara Rao, S/o. Venkata Reddy Babu Aged 63 years,
   Occ: Retd Vocational Training Instructor, Z P High School Girls
  Nellimarla Vizianagaram District.
12.J. V. Ramana, S/o. Satyanarayana aged 61 years,           Occ:   Retired

  Vocational Training Instructor,       Z P H School Jonnada Vizianagaram
  District.
 r



    13.D.LalithaKumari, D/o. Nata Raju, aged 64 years,                Occ:   Retired

       Vocational Training Instructor,            Z P H School Jiyyammavalasa
       Vizianagaram District.
    14.K Varalaxmi, D/o. Subrartianyam aged 65 years.                 Occ:   Retired

       Vocational Training Instructor, M H School Kaspa Vizianagaram District
       R/o. Vizianagaram.
    15.V. S. B. Patro, S/o. P. V. S. Patro, aged 60 years          Occ: Vocational

       Training Instructor, Z P High School Gantyada Vizianagaram District.
    16.A. Muthyalu, S/o. Sanyasi aged 59 years, Occ; Vocational Training
       Instructor, Z P High School Badangi Vizianagaram District.
    17.M Umarani, D/o. Babasunder Rao, aged 60 years,              Occ: Vocational
       Training Instructor, M H School Kaspa Vizianagaram District.
    18.P. V. S.Ratnavathi, D/o. Suryanarayana aged 53 years,                   Occ:

       Vocational Training Instructor,         Govt Girls High School Vizianagaram
       District.

    19.P. Srinivasa Rao, S/o. Satyanarayana aged 50 years,         Occ: Vocational

       Training Instructor,     Z P High School Jiyammavalasa Vizianagaram
       District.

    20.Ch. Radhamma, D/o. Rangacharyulu aged 68 years,                Occ:   Retired

       Vocational Training Instructor, R/o. Bobbin Vizianagaram District.
    21.K. V. Suryamani, W/o. Appala Raju aged 70 years, Occ:                   Retd

       Vocational Training Instructor, R/o. Salur Vizianagaram District.
    22.S.R.V. Ramakrishna, S/o. Achuta Rao, aged 65 years,                :cc Retd

       Vocational   Training     Instructor,       Z P High     School   Gantyada
       Vizianagaram District.
    23.The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District,
      (The respondent no.23 is not necessary to this petition)
                                                                   ...Respondents
 lA NO: 2 OF 2024


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3278              of 2023 in the

interest of justice, pending disposal of the above writ appeal.


lA NO: 1 OF 2025


Between:


   1. G. Satyanarayana, S/o. Ramunaidu, aged 60 years,            Occ: Vocational

      Training Instructor,      Z P H School B. Cheepurupalli Vizianagaram
       District.

   2. J. Ravi Mohan, S/o. Ramalaxmana Murthy aged About 56 years, Occ:
     Vocational Training Instructor, M H School Kaspa Vizianagaram District.
      3. S. Indira Devi, D/o Dharma Rao aged 58 years,            Occ: Vocational
         Training Instructor, M H School Kaspa Vizianagaram District.
      4. M. Srinivas, S/o. Satyanarayana aged 56 years,           Occ: Vocational
         Training Instructor, Z P H S Bondapalli Vizianagaam District.
      5. V. Umadevi, D/o. Someswara Rao aged 57 years, Occ: Vocational
         Training Instmctor, M H School Kaspa Vizianagaram District.
      6. Ch. V. Appa Rao, S/o. Appala Suryanarayana aged 58 years, Occ:
         Vocational Training Instructor,     M H School Kaspa Vizianagaram
          District.

      7. G. Adinarayana, S/o. Appalaswami aged 57 Years,          Occ: Vocational

         Training Instructor,     Z P High School Bogapuram, Vizianagaram
         District.

      8. A. Bhaskara Rao, S/o. Raji Babu aged 60 years, Occ: Vocational
         Training Instructor, M H School Kaspa Vizianagaram District.
      9. P. Appala Swami, S/o. Appayya aged 55 years,             Occ: Vocational
         Training Instructor,     Z P High School Bondapalli Vizianagaram
         District.
 r


    10.D. V. Krishna Rao, S/o. Kondala Rao aged 65 years            Occ: Retired

      Vocational Training       Instructor,     R/o. G. Agraharam Cheepurpalli
      Vizianagaram District.

    11.V. Ramalingeswara Rao, S/o. Venkata Reddy Babu Aged 63 years,
      Occ: Retd Vocational Training Instructor^          Z P High School Girls
      Nellimarla Vizianagaram District.
    12.J. V. Ramana, S/o. Satyanarayana aged 61 years.              Occ;   Retired

       Vocational Training Instructor,        Z P H School Jonnada Vizianagaram
       District.

    13.D.LalithaKumari, D/o. Nata Raju, aged 64 years              Occ:    Retired

       Vocational Training Instructor           Z P H School Jiyyammavalasa
       Vizianagaram District.
    14.K. Varalaxmi, D/o. Subramanyam aged 65 years.               Occ:    Retired

      Vocational Training Instructor, M H School Kaspa Vizianagaram District
       R/o. Vizianagaram.
    15.V. S. B. Patro, S/o. P. V. S. Patro, aged 60 years Occ: Vocational
       Training Instructor, Z P High School Gantyada Vizianagaram District.
    16.A. Muthyalu, S/o. Sanyasi aged 59 years, Occ: Vocational Training
       Instructor, Z P High School Badangi Vizianagaram District.
    17.M Umarani, D/o. Babasunder Rao, aged 60 years, Occ; Vocational
       Training Instructor, M H School Kaspa Vizianagaram District.
    18.P. V. S.Ratnavathi, D/o. Suryanarayana aged 53 years          Occ:

      Vocational Training Instructor, Govt Girls High School Vizianagaram
      District.

    19.P. Srinivasa Rao, S/o. Satyanarayana aged 50 years,       Occ; Vocational

      Training Instructor,     Z P High School Jiyammavalasa Vizianagaram
      District.

      20.Ch. Radhamma, D/o. Rangacharyulu aged 68 years,           Occ: Retired

         Vocational Training Instructor, R/o. Bobbin Vizianagaram District.
      21.K. V. Suryamani, W/o. Appala Raju aged 70 years. Occ: Retd
         Vocational Training Instructor, R/o. Salur Vizianagaram District.
 rm
           22.S.R.V. Ramakrishha, S/o. Achuta Rao, aged 65 years,              :cc Retd

              Vocational   Training    Instructor,     Z   P   High   School   Gantyada
              Vizianagaram District.
                                            ...Petitioners/Respondents Nos. 1 to 22
                                            AND


     1. The State of Andhra Pradesh, rep by its Principal Secretary School
           Education Department, Secretariat Velagapudi Guntur District.
     2. The Commissioner of School Education, State of Andhra                   Pradesh

           Ibrahimpatnam Krishna District.
                                                           ...Respondents/Appellants
     3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
           Department Secretariat Velagapudi Guntur District,
           (The respondent no.23 is not necessary to this petition)
                                                     ...Respondent/Respondent No.23


       Petition under Section 151 CPC praying that in the circumstances stated
 in the affidavit filed in support of the petition, the High Court may be pleased to
 vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
 W.A.NO. 195of2024.



 Counsel for the Petitioners: GP FOR SERVICES III

 Counsel for the Respondent Nos.1 to 22 : SRI SAREDDY
                                                     SRINIVASA REDDY


 Counsel for the Respondent No.23 :GP FOR SERVICES I
 APHC010076632024




                           WRIT APPEAL NO: 196 OF 2024

      Writ Appeal under Clause 15 of the Letters Patent preferred against the
 orders dt. 11/05/2023 made in WP No.6741/2023 on the file of the High Court
 of A.P.
 r"
                                                                                 #

     Between:


       1. The State of Andhra Pradesh, rep by its Principal Secretary School
          Education Department Secretariat Velagapudi Guntur District
       2. The Commissioner of School Education, State of Andhra Pradesh
          Ibrahimpatnam Krishna District.
                                                                   ...Appellants/
                                            Respondents in W.P. No.6741 of 2023
                                         AND


       1. Murakonda Srinivasa Rao, S/o. Subbarao Vocational Instmctor, BVR Z
          P High School Prathipadu Guntum District, R/o. 7618/1 Ginjupallivari
          Palem, Mallayapalem Guntur District, OA NO 2973 of 2017.
       2. Mallampati Giridhara Prasad, S/o. Hah Prasad Rao, Aged 52 years.
          Vocal Instructor Z P High School Amarthaluru Guntum District, R/o.
          140 Yelem Amarthullum Mandal, Guntum District, AP - 522341, O A
          No 2976 of 2017.

       3. P Bhavani, D/o. Janardan Aged 51 years. Vocal Instmctor Z P High
          School, Nallumpalem, Guntum District AP - 522265, O A No. 2977 of
          2017.

       4. 4. Munipalle Adhmsta Prasad, S/o. Vijaya Rajendra Vocal Instmctor, D
          No      475 Post office Bazar Munipalje,    Guntur AP 522316,   OA No

         2978 of 2017.

       5. Mothukuri Pothu Raju, S/o. Durgaiah aged 51 years Vocal Instructor,
          ZPHS High School Govada Amarthaluru, Guntur District,          R/o.

         Yelavarm post Amarthaluru Gunturu AP - 522341,          OA No 2979 of
         2017.

       6. Chagantipati Venkatarao, S/o. Venkateswrulu aged 56 years, ZPHS
          High School Kollipara Gunturu District, R/o. 1129 Vallabhapuram
         Gunturu AP - 522308, O A 2980 of 2017.
    7. Kurra Venkataramarao,        S/o.   Venkateswarulu    Vocational   Instructor,
      ZPHS High School Vellaturu Guntur District,          R/o. 547 B C Colony
       Bhattiprolu Gunturu AP - 522256, OA No. 2310 of2015.
   8. Kommineni Venkata Kondala Rao, Vocational instructor ZPHS High
      School, Pedapulivarru Guntur District R/o. 105a, Pedapulivarru Guntur
      AP-522257, OA No. 2310 of 2015.

   9. Vutukuri Sai Krishna, S/o. Mallikarjuna Rao, Aged 54 years. Vocational
       Instructor ZPHS High School          Savalyapuram Guntur District R/o.
       11607,    Barampeta Narasaraopet Guntur District,          OA No. 2310 of
      2015.

   lO.Donti Reddy Srinnivasareddy, S/o. Malla Reddy, Vocational instructor,
      ZPHS High School Rio 24B Valiveru,          Gunturu AP - 522211,       OANo

      2972 of 2015.

   11.S Manoharareddy, S/o. Krishna Reddy, Vocational instructor,            ZPHS
      High School Doddipalli Chittoor mandal, Chittoor District, R/o. Chittoor
       AP.

                         ...Respondents/Petitioners in W.P. No.6741 of 2023
   12.The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District.
      (The respondent no. 12 is not necessary to this petition)
                                              ...Respondent/Respondent No.12

lA NO: 2 OF 2024


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.6741               of 2023 in the

interest of justice, pending disposal of the above writ appeal.
 r

    lA NO: 1 OF 2025

    Between:
      1. Murakonda Srinivasa Rao, S/o. Subbarao Vocational Instmctor, BVR Z
         P High School Prathipadu Guntum District,     R/o. 7618/1 Ginjupallivari
         Palem, Mallayapalem Guntur District, OA NO 2973 of 2017.
      2. Mallampati Giridhara Prasad, S/o. Hari Prasad Rao, Aged 52 years.
         Vocal Instructor Z P High School Amarthaluru Guntum District,       R/o.
         140 Yelem Amarthullum Mandal, Guntum District, AP - 522341, O A
         No 2976 of 2017.

      3. P Bhavani, D/o. Janardan Aged 51 years. Vocal Instmctor Z P High
         School, Nallumpalem, Guntum District AP - 522265, O A No. 2977 of
         2017.

      4. 4. Munipalle Adhmsta Prasad, S/o. Vijaya Rajendra Vocal Instmctor, D
         No      475 Post office Bazar Munipalje,   Guntur AP 522316,     OA No

         2978 of 2017.

      5. Mothukuri Pothu Raju, S/o. Durgaiah aged 51 years Vocal Instructor,
         ZPHS High School Govada Amarthaluru, Guntur District,              R/o.

         Yelavarm post Amarthaluru Gunturu AP - 522341,         OA No 2979 of
         2017.

      6. Chagantipati Venkatarao, S/o. Venkateswrulu aged 56 years,       ZPHS
         High School Kollipara Gunturu District,     R/o. 1129 Vallabhapuram
         Gunturu AP - 522308, O A 2980 of 2017.
      7. Kurra Venkataramarao, S/o. Venkateswarulu Vocational Instructor,
         ZPHS High School Vellaturu Guntur District,     R/o. 547 B C Colony
         Bhattiprolu Gunturu AP - 522256, OA No. 2310 of2015.
      8. Kommineni Venkata Kondala Rao, Vocational instructor ZPHS High
         School, Pedapulivarru Guntur District R/o. 105a, Pedapulivarru Guntur
        AP - 522257, OA No. 2310 of 2015.

      9. Vutukuri Sai Krishna, S/o. Mallikarjuna Rao, Aged 54 years. Vocational
         Instructor ZPHS High School,       Savalyapuram Guntur District R/o.
 m
          11607,   Barampeta Narasaraopet Guntur District,       OA No. 2310     of

          2015.

    lO.Donti Reddy Srinnivasareddy, S/o. Malla Reddy, Vocational instructor,
          ZPHS High School Rio 24B Valiveru,      Gunturu AP - 522211,       OANo

          2972 of 2015.

    11.S. Manoharareddy, S/o. Krishna Reddy, Vocational instructor,          ZPHS
          High School Doddipalli Chittoor mandal, Chittoor District, R/o. Chittoor
          AP.

                                        ...Petitioners/Respondents Nos. 1 to 11
                                        AND

    1.
          The State of Andhra Pradesh, rep by its Principal Secretary School
          Education Department Secretariat Velagapudi Guntur District
    2.    The Commissioner of School Education, State of Andhra           Pradesh

          Ibrahimpatnam Krishna District.
                                                     ...Respondents/Appellants
    3.
         The State of Andhra Pradesh, rep by its Principal Secretary Finance
          Department Secretariat Velagapudi Guntur District.
         (The respondent no. 12 is not necessary to this petition)
                                              ...Respondent/Respondent No.12


         Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim orders granted by this Hon'ble Court on 28.10.2024, in I.A.
No.1 of 2024 in W.A. No. 196 of 2024.


Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 11 : SRI P. S. P. SURESH KUMAR

Counsel for the Respondent No.12 : GP FOR SERVICES I
                                               ^ 30 "




APHC010103242024




  -■f



                          WRIT APPEAL NO: 218 OF 2024

     Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt.11/05/2023 in WP No.6852/2023 on the file of the High Court of A.P.

Between:


        1. The State of Andhra Pradesh, rep by its Principal Secretary School
           Education Department Secretariat Velagapudi Guntur District
        2. The Commissioner of School Education, State of Andhra                  Pradesh

           Ibrahimpatnam Krishna District.
                                                                       ...Appellants/
                                                   Respondents in W.P. No.6852/2023
                                            AND


        1. P. Seetha Maha Lakshmi, D/o. Venkateswaraj Rao aged 58 years.
          Vocational    Training     Instructor,      Z     P    M   S   Makavarapalem,
          Visakhapatnam      District,        R/o     422       Makavarapalem     mandal.
          Visakapatnam, AP 531113.
    2. S Lakshmi, D/o Venkata Rao aged 44 years.                     Vocational Training
           Instructor, Z P H S G Chodavaram Visakhapatnam District,               R/o 822

           Bolla Street Chodavaram mandal, Visakapatnam AP 531036.
    3. M Varaha Lakshmi, D/o Rama Murthy aged 57 years.                         Vocational

          Training Instructor,      Z P H S Chintala Agraharam Visakhapatham
          District, R/o 12157 Lakshmi Nagar Gopalapatnam, Visakapatnam AP
          530027.

    4. P Uma Lakshmi,              D/o Satya Rao aged 54 years.ocational Training
          Instructor,   Government Queen Marys High School, Visakhapatnam
          R/o 26584 Prasad garden Bowdara road, Visakapatnam AP 53000.
    5. G Vijaya Kumani, D/o Mariam aged 58 years.                    Vocational Training
          Instructor, Government High School Sabbavaram Visakhapatnam,                R/o

          341222 Ganapuram VSKP urban AP 530004.
                                               ^     2)1-



6. L Santhamma, D/o Gangaima aged 51 years,                             Vocational Training
   Instructor, Z P H S G Narasipatnam Visakhapatnam,                           R/o 1220 CMB
   Compound Narisipatnam, Visakapatnam AP 531116.
7. D Mangayyamma Priscilla, D/o Butchanna aged 47 Years,                             Vocational

   Training Instructor, Z P H S Girls Narisipatham Visakhapatnam,                          R/o

   203182 Saradha nagar 2 d lane Narisipatnam,                            Visakapatnam AP
   531116.

8. V Bangari Naidu, S/o. Rama Swami aged 51 Years,                                   Vocational

   Training Instructor,         Z P H S Koduru Visakhapatnam,                           R/o   V

   santanapalem K Kotapadu Varada, Visakapatnam AP 531022
9. Medasetti     Srinivasa      Rao,   S/o.       Suryanarayana           aged 46        years.
   Vocational    Training       Instructor,         Z      P   H    S     Desipatrunipalem
   Visakhapatnam,         R/o    176/3 Pinamadaka Aganampudi Gajuwaka,
   Visakapatnam AP 530046.
10.G Nageswara Rao, S/o. Rambabu aged 49 Years, Vocational Training
   Instructor, Municipal Gandhinagar HS AnakapalH Visakhapatram,                           R/o

   358B Pedapadu Village Atchutapuram Thimmarajupeta, Visakapatnam
   AP 531033.

11.11. V Srinivasa Rao, S/o. Ratnana aged 53 years.                     Vocational Training
   Instructor,   Rip Peta High School Visakhapatnam                            R/o    131219/1

   VegiVeedhi Gavarapalem, Nidanam Doddi AnakapalH, Visakapatnam
   AP 531002.

12. P A Rao, S/o. Peda Ramudu Vocational Training Instructor, Z P High
   School Reddipallt Visakhapatnam, R/o 322 Vizianagaram AP 535250.
13.M Lakshmi Kantham, D/o M Lakshmana Rao aged 52 years.
   Vocational Training Instructor,                Gavarapalem Girls High                School

   Anakapalty     Visakhapatnam,              R/o    55/5/2        Near    S    R     Gardens
   Sattivanipalem, Sheela Nagar Pendurthi Visakapatnam AP 530012.
14. BAS Krishnaveni, D/o B Jagga Rao aged 48 years. Vocational Training
   Instructor, Gavarapalem Girls High School Anakapally Visakhapatnam,
                                                                              #
   R/o 175114 Gavarapalem Karri paidiyya street, Anakapalli Nidanam
   Doddi Visakapatnam AP 531002.
15.D Malleswari, D/o D Simlia Chalam aged 52 years. Vocational Training
   Instructor,     Gavarapalem Municipal Girls High School Anakapally
   Visakhapatnam,       R/o 15540/1 Dibba Veedhi Gavarapalem Anakapalli,
   Visakapatnam AP 531001.
16. K Janardhana Rao, S/o. K Tata Rao aged 44 years Vocational Training
   Instructor Gavarapalem Municipal Girls High School              Anakapally
   Visakhapatnam Dist R/o 202131/3 Karri Vari Street Anakapalli Mandal
   Nidanam Doddi Visakapatnam A P - 531002.
17.K Sankara Rao, S/o. k Nooka Raju aged 53 years Vocational Training
   Instructor Gavarapalem Municipal Girls High School              Anakapally
   Visakhapatnam Dist R/o 170124 Gavarapalem               Anakapalli mandal
   Nidanam Doddi visakapatnam A P531002.
IS.Narasinga Rao, S/o. Muni Raju aged about 41 years Vocational
   Training      Instructor   Gavarapalen    Municipal   Girls   High   School

   Anakapally       Visakhapatnam     Dist   R/o   202130/23      Gavarapalen
   Anakapalli Visakapatnam A P531002.
19.G Lakshmi, W/o Chitti Reddy Nagendra Rao Vocational Training
   Instructor R/o 18866 Balaji Nagar Chodavaram Mandal Visakapatnam
   Andhra Pradesh 531036.

20.A V Ramachandra Rao, S/o. A Lakshmana Rao Aged 53 years
   Vocational Training Instructor Ambethkar High School Anakapally
   Visakhapatnam R/o 13125/1 Vegi street Gavarapalem Anakapally
   Visakapatnam A P531001.
21. S V Dhanna Rao, S/o. S Krishra Rao aged 53 Years,               Vocational

   Training Instructor Ambethkar High School Anakapally Visakhapatnam
   District R/o 131140 near metarnity Hospital Anakapalle Visakapatnam
   AP531002.

22. S Appala Raju, S/o. Ramulu aged about 58 years Vocational Training
   Instructor Municipal High School Anakapally Visakhapatram R/o 4168
                                             . 33-



   Kothapet street      AnakapaHi Mandal Thummapalem visakapatnam A
   P531032.

23. K Nookeswara Rao, S/o. K Samba Murthy aged 53 years                   Vocational

   Training     Instructor   Mpl     Gandhinadar    High    School    Anakapatly
   Visakhapatnam Dist R/o 104 Buddhakanderugula                 Raghuram colony
   AnakapaHi visakapatnam A P - 531002.
24. M Chandramouli Guptha, S/o. Late M Sankara Narayana                   Vocational

   Training Instructor ZPH School G D Nellore               866/1 Pogatato Street
   Pakala Chittoor A P517112.

25. Kalavagunta Aruna, W/o A Taviti Raju Vocational Training               Instructor
   ZPHS Jiyyatnma Valasa Vizianagaram District A P535501.
26.Chinta Umamaheswara mani Kumar, S/o. Srirama Chandra Murthy,
   Vocational Training Instructor           S P V K R High School Dommeru
   Kowuru Mandal,       West Godavari District R/o D No 141782 Bramhana
   Veedhi, Kowuru West Godavari District AP 534350.

27. Sheik Adam Shariff, S/o. Nabi Saheb Vocational Training Instructor,
   ZPH School Vadium R/o Flat 401 Rajavolu road.                 Old Post Office
   Center Naveen hill park,               Bommum Rajamahendravaram,             East

   Godavari AP 533124.

28.Jakku Nageswarao, S/o. Krishna Murthy, Vocational Training Instmctor,
   ZPH School Penugonda R/o 2022 Madaka Vari Street, Railway Station
   Road Akividu, West Godavari District AP 534235.

29.Anumanthu Krishna, S/o. A Adinarayana Vocational Training Instmctor,
   ZPH School D No 185/1 Sivalayam Bommidi, West Godavari AP.
30. Katta   Venkateswarao,         S/o.   China   Ramarao    Vocational     Training
   Instmctor,      BRMVHM School Palakol W G Dt 143,                      Perikeedu
   Perikeedu Bridge, Krishna AP 521105
31.Pilla Seshamani, D/o Venkateswarao Vocal Instmctor, ZPH School 121
   Ravi Vari Peta Seetherampuram, West Godavari AP 534280.
32.Aripaka Venkata Rao, S/o. Konda Babu Vocal Instmctor,             ZPH School

   Chittivalasa Kodum Village Kothapet mandal, Visakapatnam, AP.
     33. Pakki Venkata Srinivas, S/o. Late Mohana Rao Vocal Instmctor, ZPH
        School Anandapuram 5753/1,         golla veedhi santhapeta Chittivalasa,
        Bheemunipatnatn Visakapatnam AP 531163.
    34.Natha Hemalatha, W/o, Angela Ravindra Vijay Kumar,                Vocational

        Training   Instructor,   St   Xaviers   high   School    Eluru   R/o   13135
        Reddamma Street Eluru Sanivarapupeta, West Godavari AP 534003.
                          ...Respondents/Petitioners in W.P. No.6852 of 2023
    35. The State of Andhra Pradesh, rep by its Principal Secretary Finance
        Department Secretariat Velagapudi Guntur District.
        (The Respondent No.35 is not necessary to this petition)
                                                       ...Respondent/Respondent
lA NO: 2 OF 2024


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt. 11.05.2023 made in W.P. No.6852 of 2023 in the

interest of justice, pending disposal of the above Writ Appal.

Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 34 : SRI P. S P SURESH KUMAR

Counsel for the Respondent No.35 : GP FOR SERVICE I

Counsel for the Respondents : SRI S.V.S.S.SIVA RAM
APHC010103302024




                        WRIT APPEAL NO: 233 OF 2024

      Writ Appeal under Clause 15 of the Letters Patent preferred against the
order dt.11/05/2023 in WP No.3397/2023 on the file of the High Court of A.P.
                                          -2. ^ "




Between:


  1. The State of Andhra Pradesh, rep by its Principal Secretary School
     Education Department Secretariat Velagapudi Guntur District
  2. The Commissioner of School Education, State of Andhra Pradesh
     Ibrahimpatnam Krishna District.
                       ...Appellants/Respondents in W.P. No.3397 of 2023
                                   AND


  1. P. Jalandar Rao, S/o. Ramayya aged 55 years,           Occ:   Vocational

     Training Instructor, Govt. Ramji High School Machilipatnam,       Krishna

     District.

  2. B. Nirmala Mary, D/o. Mokshanandam aged 59 years,       Occ: Vocational

     Training Instructor, Z P H S Girls Gannavaram, BCrishna District.
  3. G. Manoji Tulasi, D/o. Nagabushanam aged 54 years,      Occ: Vocational

     Training Instructor, Z P H S Girls Gannavaram Krishna District.
  4. K. Srinivasa Rao, S/o. Gopala Rao aged 47 years,       Occ: Vocational

     Training Instructor, ZPHS G Gannavaram Krishna District.
  5. 5. M V Ramana, d/o Mallayya aged 51 years, Occ: Vocational Training
     instructor,   ZPHS Kambampadu A Konduru, Krishna District.
  6. M. Ranga Rao, S/o. Reddiya aged 61 years,          Occ: Rtd Vocational
     Training Instructor, ZPHSG Gannavaram Krishna District.
  7. P. Venkateswar Rao, S/o. Guravaiah aged 53 years,       Occ Vocational

    Training Instructor,   SNGR ZPHS Goginenipalem Gantasala,          Krishna

     District.

  8. B Mary Manikyam, S/o. Rajaratnam aged 59 years,        Occ: Vocational

    Training Instructor, ZPHS Boys Jaggaiahpet Krishna District.
  9. M. Dhanalaxmi, D/o. Raghavaiah aged 57 years,          Occ: Vocational
    Training Instmctor, ZPHS Tamirisa Krishna District.
  10.N Kiran Kumar, S/o. Vijaya Rao, aged 42 years,         Occ: Vocational
    Training Instructor,   SKD ZPHS Kavutharam Gudlavalleru,           Krishna

    District.
 f



    11.V Satyanarayana, S/o. Venkata Ratnam aged,                         57 years, Occ:
          Vocational      Training Instructor              R/o. KR ZPHS Katuru Vuyyuru,
          Krishna District.

    12.Ch Kamalakar Rao, S/o. Namasivaya Sharma, Aged 55 years, Occ:
       Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
          District.

    13.P Punyavathi, D/o. Late Sreerama Murthy aged,                      53 years Occ:
       Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
          District.

    14.V Sridevi, D/o. Late Mohana Rao aged,                    47 years, Occ; Vocational
       Training Instructor, ZPHS Telaprolu Unguturu, Krishna District.
    15.G Hemalatha, D/o. Pullaiah aged 58 years, Occ; Vocational Training
          Instructor, ZPHS Nandigama Krishna District.
    16.T Malleswari, D/o Krishna Rao aged 63 years,                   Occ: Rtd Vocational
          Training instructor, ZPHS Nandigama Krishna District.
    17.Ch Nagamani, D/o Ch Nagabhushanam aged 62 years,                         Occ:   Rtd

       Vocational Training Instructor, ZPHS Nandigama Krishna District.
    18.T Nancharaiah, S/o. Narasimha Rao, aged 61 years,                        Occ:   Rtd

       Vocational             Training     Instructor,       PSNM ZPHS Ventrapragada
          Pedaparupudi,           Krishna District.
    19.KDVS Subramanyam, S/o. Late Krishnamurthy aged 61 years, Occ:
    Rtd
                Vocational      Training     Instructor,       SGRCM ZPHS      Dosapadu
    Pedaparupudi,         Krishna District.
    20.G. Anil Kumar, S/o. Krishna Murthy aged 62 years, Occ: Rtd Vocational
       Training Instructor, ZPHS Vuyyuru Krishna District.
    21.Y. Seetamma, D/o. Purnachander Rao aged 66 years,                        Occ:   Rtd

      Vocational Training Instructor,               Govt High School Akunuru     Krishna

       District, R/o. 25/41 Vuyyuru Krishna District.
    22.G Vijaya Kumari, D/o. Rama Mohan Rao aged 66 years,                      Occ; Rtd

          Vocational Training Instructor, Govt Ramji High School Machilipatnam,
           R/o. 30/250 Malkapatnam Machilipatnam, Krishna District.
 23.A Purnachander Rao, S/o. Gopala Rao aged 62 years,                Occ:    Rtd

  Vocational Training Instructor, PSNM ZP High School Venktrapragad
  Pedaparupudi Mandal, Krishna District.
24.V. Samadanam, S/o. Tirapayya aged 64 years             Occ: Rtd Vocational

   Training Instructor, ZPHS Veerulapadu Krishna District.
25.Ch Baby, D/o. Mokshanandam aged 66 years               Occ: Rtd Vocational

   Training    Instructor,       ZPHS Ventrapragada Pedapuripadu      Mandal,
   Krishna     District   R/o.    PuHavarthigudem   Village    Ventrapragada
   Pdaparupudi Mandal Krishna District.
26.B. V. Rama Rao, S/o. Late Koteswara Rao aged 55 years,                   Occ:
   Vocational Training Instructor, ZPHS Nidamanuru Vijayawada Rural,
   Krishna District.

27.K Dhanamma, D/o. Nancharaiah aged 71 years, Occ: Rtd Vocational
   Training Instructor, ZP High School Katur Krishna District,     R/o. 10116

   Katuru Krishna District.

28.A Kailashnadh, S/o. Eshwaraiah aged 69 years, Occ: Rtd Vocational
  Training Instructor, MVEC Nandyal Kumool District.
29.Y. Thyagaraju, S/o. Satya Raju aged 61 years, Occ: Rtd Vocational
  Training Instructor,       ZPHS Gopavaram SPG HS Nandyal            Kurnool

   District.

30.S Jaharulla, S/o. Sd Ghouse aged 54 years, Occ: Vocational Training
   Instructor, SPGHS Nandyal, Kurnool District.
31.M Raj Kumar, S/o. Pullappa aged 55 years, Occ: Vocational Training
  Instructor, MVEC Nandyal Kurnool District.
32.Md Ayub Khan, S/o. Ghouse aged 57 years, Occ: Vocational Training
  Instructor, MVEC Nandyal Kurnool District.
33.K Pamdavathamma, S/o. Subbanna aged 58 years. Occ: Vocational
  Training Instructor, KGM MVC Nandyal Kurnool District.
34.A Padmavathi, D/o. Subbaraidu aged 59 years.               Occ: Vocational

  Training Instructor, KGM MVEG Nandyal, Kurnool District.
 35.L. C. V. Ramaiah, S/o. Sri Ramulu aged 63 years,      Occ; Rtd Vocational
   Training Instructor, MVEC Nandyal Kurnool District.
36.A. Chandrakalavthi, D/o Narayana Shetty aged 62 years            Occ: Rtd

   Vocational Training Instructor, MVEC Nandyal Kurnool District.
37.S. Subhashini, D/o. Ranganna aged 48 years, Occ: Vocational Training
   Instructor, MVEC Nandyal Kurnool District.
38.B. Jagastana Kumar, S/o. Mohan Ra,o aged 53 years,       Occ: Vocational

  Training Instructor, MVEC Nandyal Kurnool District.
39.K Padmanabha Rao, S/o. Subbaraidu aged 53 years,         Occ: Vocational

   Training Instructor, MVEC Nandyal Kurnool District.
40.Syed Ameemddin Khan, S/o. Abdulk Salem aged 62 years,            Occ: Rtd

   Vocational Training Instructor, MVEC Nandyal Kurnool District.
41.J. Nageswar Rao, S/o. Krishnamurthy aged 57 years, Occ: Vocational
   training Instructor, SCBR ZPHS School Boys Ganapavaram WG District
42.Patala Katakshamma, d/o Arjanayya aged 59 years, Occ: Vocational
   Training Instructor,SCBM High School Palakollu WG District.
43.K. S. N. V. S. Kumari, D/o. Rayalu aged 60 years         Occ: Vocational

  Training     Instructor     BRMV Municipal High School Palakollu W G
  District

44.K. V. Padmavathi Devi, D/o. K. V. Subba Rao aged 60 years, Occ: Rtd
  Vocational Training Instructor, ZPHS Siddantham W G District.
45.K Padmaja, D/o. Chowdaiah aged 60 years.           Occ: Rtd Vocational

   Training Instructor, ZPHS Vasanthanagar Kurnool District.
46.D Srinivasulu, S/o. Venkatachalam aged 63 years, Occ: Rtd Vocational
  Training Instructor, ZPHS Vasanthanagar Kurnool District.
47.Smt. K. Nagarathamma, W/o. Pullaiah aged 69 years              Occ:   Rtd

  Vocational Training       Instructor,   R/o. 69/22 Joharapuram Kurnool
   District.

48.K Immanuel, S/o. K. Ebenezer aged 62 years         Occ: Rtd Vocational

  Training Instructor, Mpl High School Kurnool District.
                    ...Respondents/Petitioners In W.P. No.3397 of 2023
    49.The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District.
      (The respondent no.49 is not necessary to this petition)
                                                     ...Respondent/Respondent
lA NO: 2 OF 2024


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3397               of 2023 in the

interest of justice, pending disposal of the above writ appeal.


lA NO: 1 OF 2025

Between:


   1. P. Jalandar Rao, S/o. Ramayya aged 55 years,                Occ:   Vocational

      Training Instructor, Govt. Ramji High School Machilipatnam,          Krishna

      District.

   2. B. Nirmala Mary, D/o. Mokshanandam aged 59 years,           Occ: Vocational

      Training Instructor, Z P H S Girls Gannavaram, BCrishna District.
   3. G. Manoji Tulasi, D/o. Nagabushanam aged 54 years,          Occ: Vocational

      Training Instructor, Z P H S Girls Gannavaram Krishna District.
   4. K. Srinivasa Rao, S/o. Gopaia Rao aged 47 years,            Occ: Vocational

      Training Instructor, ZPHS G Gannavaram Krishna District.
   5. M V Ramana, d/o Mallayya aged 51 years, Occ: Vocational Training
      Instructor,   ZPHS Kambampadu A Konduru, Krishna District.
   6. M. Ranga Rao, S/o. Reddiya aged 61 years,             Occ: Rtd Vocational
      Training Instructor, Z P H S G Gannavaram Krishna District.
   7. P. Venkateswar Rao, S/o. Guravaiah aged 53 years,           Occ Vocational

      Training Instructor, SNGR ZPHS Goginenipalem Gantasala,              Krishna

      District.

   8. B Mary Manikyam, S/o. Rajaratnam aged 59 years,             Occ: Vocational

      Training Instructor, ZPHS Boys Jaggaiahpet Krishna District.
                                              4-0 ^




9. M. Dhanalaxmi, D/o. Raghavaiah aged 57 years,                  Occ: Vocational
   Training Instmctor, ZPHS Tamirisa Krishna District.
10.N Kiran Kumar, S/o. Vijaya Rao, aged 42 years,                 Occ; Vocational
   Training Instructor,      SKD ZPHS Kavutharam Gudlavalleru,            Krishna

   District.

11.V Satyanarayana, S/o. Venkata Ratnam aged,                    57 years,     Occ:

   Vocational       Training Instructor,          R/o. KR ZPHS Katuru Vuyyuru,
   Krishna District.

12.Ch Kamalakar Rao, S/o. Namasivaya Sharma, Aged 55 years, Occ:
   Vocational Training instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
   District.

13.P Punyavathi, D/o. Late Sreerama Murthy aged,                  53 years Occ:
   Vocational Training Instructor, ZPHS Aruthegalapadu Kalidindi, Krishna
   District.

14.V Sridevi, D/o. Late Mohana Rao aged,                47 years, Occ; Vocational
   Training Instructor, ZPHS Telaprolu Unguturu, Krishna District.
15.G Hemalatha, D/o. Pullaiah aged 58 years, Occ: Vocational Training
   Instructor, ZPHS Nandigama Krishna District.
16.T Malleswari, D/o Krishna Rao aged 63 years,               Occ: Rtd Vocational
   Training Instructor, ZPHS Nandigama Krishna District.
17.Ch Nagamani, D/o Ch Nagabhushanam aged 62 years,                     Occ:   Rtd

   Vocational Training Instructor, ZPHS Nandigama Krishna District.
18.T Nancharaiah, S/o. Narasimha Rao, aged 61 years,                   Occ:    Rtd

  Vocational           Training    Instructor,       PSNM ZPHS Ventrapragada
   Pedaparupudi,           Krishna District.
19.KDVS Subramanyam, S/o. Late Krishnamurthy aged 61 years, Occ:
   Rtd Vocational       Training    Instructor,       SGRCM    ZPHS    Dosapadu
   Pedaparupudi,         Krishna District.
20.G. Anil Kumar, S/o. Krishna Murthy aged 62 years, Occ: Rtd Vocational
  Training Instructor, ZPHS Vuyyuru Krishna District.
                                            e- V1'-


r


' #
      21 .Y. Seetamma, D/o. Purnachander Rao aged 66 years,             Occ:    Rtd

         Vocational Training Instructor,    Govt High School Akunuru      Krishna

         District, R/o. 25/41 Vuyyuru Krishna District.
      22.G Vijaya Kumari, D/o. Rama Mohan Rao aged 66 years,             Occ: Rtd

          Vocational Training Instructor, Govt Ramji High School Machilipatnam,
           R/o. 30/250 Malkapatnam Machilipatnam, Krishna District.
      23.A Purnachander Rao, S/o. Gopala Rao aged 62 years,             Occ: Rtd

        Vocational Training Instructor, PSNM ZP High School Venktrapragad,
        Pedaparupudi Mandal, Krishna District.
      24.V. Samadanam, S/o. Tirapayya aged 64 years,         Occ: Rtd Vocational
         Training Instructor, ZPHS Veerulapadu Krishna District.
      25.Ch Baby, D/o. Mokshanandam aged 66 years,           Occ: Rtd Vocational
         Training Instructor, ZPHS Ventrapragada Pedapuripadu Mandal,
         Krishna District R/o. Pullavarthigudem Village, Ventrapragada
         Pdaparupudi Mandal Krishna District.

      26.B. V. Rama Rao, S/o. Late Koteswara Rao aged 55 years.                Occ:

         Vocational Training Instructor, ZPHS Nidamanuru Vijayawada Rural,
         Krishna District.

      27.K Dhanamma, D/o. Nancharaiah aged 71 years, Occ: Rtd Vocational
         Training Instructor, ZP High School Katur Krishna District,   R/o. 10116
         Katuru Krishna District.

      28.A Kaitashnadh, S/o. Eshwaraiah aged 69 years, Occ: Rtd Vocational
        Training Instructor, MVEC Nandyal Kumool District.
      29.Y. Thyagaraju, S/o. Satya Raju aged 61 years, Occ: Rtd Vocational
        Training Instructor,    ZPHS Gopavaram SPG HS Nandyal            Kurnool
         District.

      30.S Jaharulla, S/o. Sd Ghouse aged 54 years, Occ: Vocational Training
        Instructor, SPGHS Nandyal, Kurnool District.
      31.M Raj Kumar, S/o. Pullappa aged 55 years, Occ: Vocational Training
        Instructor, MVEC Nandyal Kurnool District.
 32.Md Ayub Khan, S/o. Ghouse aged 57 years, Occ: Vocational Training
   Instructor, MVEC Nandyal Kurnool District.
33.K Pamdavathamma, S/o. Subbanna aged 58 years. Occ: Vocational
   Training Instructor, KGM MVC Nandyal Kurnool District.
34.A Padmavathi, D/o. Subbaraidu aged 59 years,             Occ:   Vocational

   Training Instructor, KGM MVEG Nandyal, Kurnool District.
35.L. C. V. Ramaiah, S/o. Sri Ramulu aged 63 years,      Occ: Rtd Vocational

   Training instructor, MVEC Nandyal Kurnool District.
36.A. Chandrakalavthi, D/o Narayana Shetty aged 62 years, Occ: Rtd
   Vocational Training Instructor, MVEC Nandyal Kurnool District.
37.S. Subhashini, D/o. Ranganna aged 48 years, Occ: Vocational Training
   Instructor, MVEC Nandyal Kurnool District.
38.B. Jagastana Kumar, S/o. Mohan Ra,o aged 53 years,       Occ: Vocational

  Training Instructor, MVEC Nandyal Kurnool District.
39. K Padmanabha Rao, S/o. Subbaraidu aged 53 years,        Occ: Vocational

   Training Instructor, MVEC Nandyal Kurnool District.
40.Syed Ameemddin Khan, S/o. Abdulk Salem aged 62 years,            Occ: Rtd

   Vocational Training Instructor, MVEC Nandyal Kurnool District.
41.J. Nageswar Rao, S/o. Krishnamurthy aged 57 years, Occ: Vocational
   training Instructor, SCBR ZPHS School Boys Ganapavaram WG District
42.Patala Katakshamma, d/o Arjanayya aged 59 years, Occ: Vocational
   Training lnstructor,SCBM High School Palakollu WG District.
43.K. S. N. V. S. Kumari, D/o. Rayalu aged 60 years,        Occ: Vocational

  Training    Instructor   BRMV Municipal High School Palakollu W G
  District

44.K. V. Padmavathi Devi, D/o. K. V. Subba Rao aged 60 years, Occ: Rtd
   Vocational Training Instructor, ZPHS Siddantham W G District.
45.K Padmaja, D/o. Chowdaiah aged 60 years,           Occ: Rtd Vocational
   Training Instructor, ZPHS Vasanthanagar Kurnool District.
46.D Srinivasulu, S/o. Venkatachalam aged 63 years, Occ: Rtd Vocational
  Training Instructor, ZPHS Vasanthanagar Kurnool District.
    47.Smt. K. Nagarathamma, W/o. Pullaiah aged 69 years                  Occ:   Rtd

       Vocational Training     Instructor,   R/o. 69/22 Joharapuram Kurnool
       District.

   48.K. Immanuel, S/o. W/o. Pullaiah, Aged 62 Years, Occ: Rtd. Vocational
   Training Instructor MPL High School, Kurnool District.
                                       ...Petitioners/Respondents Nos. 1 to 48
                                       AND


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District
   2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.

                                                     ...Respondents/Appellants
   3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
       Department Secretariat Velagapudi Guntur District.
      (The respondent no.49 is not necessary to this petition)
                                             ...Respondent/Respondent No.49


      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.NO. 233of2024.



Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 48 : SRI SAREDDY SRINIVASA
                                               REDDY

Counsel for the Respondent No.49 : GP FOR SERVICES I
                                               Ar^-



APHC010103162024




                         WRIT APPEAL NO: 235 OF 2024

        Writ Appeal under Clause 15 of the Letters Patent I preferred against the
order dt. 11/05/2023 in WP No.9382/2023 on the file of the High Court of A.P.

Between:


    1. The State of Andhra Pradesh, rep by its Principal Secretary School
         Education Department Secretariat Velagapudi Guntur District.
   2. The Commissioner of School Education, State of Andhra                Pradesh

         Ibrahimpatnam Krishna District.
                                                                 ...Appellants/
                                           Respondents in W.P. No.9382 of 2023
                                       AND


   1. Pithani Satyanarayana, S/o. Venkanna, aged 60 years.                    Occ:

         Vocational Training Instructor, ZPHS, Biccavol E G District
   2. Ganta Victor Babu, S/o. R P Sanjeva Rao, aged about 55 years, Occ:
         Vocational Training Instructor, ZPHS, Dosakayalapally, E G District.
   3. Dendukuri Seetarama Raju, S/o. Venkata Raju, Aged 57 years, Occ:
         Vocational Training Instructor, ZPHS, Thallarevu, E G District.
   4.    Pagadala Durga Prasad Rao, S/o. Yesa Rao, Aged 57 years, Occ:
         Vocational Training Instructor, Govt. High School, for Deaf Kakinada,
         E G District.

   5.    N. Sujatha, d/o Surya Rao, aged 54 years, Occ: Vocational Training
         Instmctor, Rajamahendravaram, E G District.
   6. Tamarapalli Maheswar Rao, S/o. Varahalu, Aged 67                 years, Occ:
         Retired Vocational Training Instructor, ZPHS, Dosakayalapally, E G
         District.

   7. Ruth Kamala Kumari, D/o. Samuel, aged 62 years, Occ: Vocational
         Training Instructor Retd, Govt High School Girls, Rajamahendrava ram,
         E G District.
                                             -




8. Guntuku Subbalaxmi, D/o. Rama Rao, aged 65 years, Occ: Vocational
     Training Instructor Retd Govt High School, Rajamahendravaram, E G
     District.

9.   Kunche Sambashiva Rao, S/o. Appa Rao, aged 54                   years, Occ:
     Vocational Training Instructor, Z P H S U, Kothapally, E G District.
10. Samanchi Vijayasri, D/o. V. V. Subramanyam, Aged 55 years, Occ:
     Vocational Training Instructor Z P H S Girls, Tuni, E G District.
11. G. Venkatalaxmi, D/o. Vijaya Ratnam, aged 56 years,        Occ: Vocational

     Training Instructor, Govt High School Girls, Rajamahendravaram, E G
     District.

12. Koppisetti Nageswasr Rao, S/o. Veeraju, aged 65                 years, Occ:
    Vocational Training Instructor Retd, Z P HSU, Kothapally, E G District.
13. Ch. Veerabhadra Rao, S/o. China Nagaraju, Aged 67 years, ace
     Vocational Training Instructor Retd, Govt        High School,     for   Deaf

     Kakinada, E G District.

14. G. Anasuya, D/o. Gadwala Narasimhappa, aged 61                  years, Occ:
     Vocational Training Instructor Retd, SKD       Colony 1
                                                               St
                                                                    Road Adoni,
     Kumool District.

15. M. Ramesh, S/o. Ramalingaiah, aged 63 years, Occ: Vocational
    Training Instructor Retd ,Z P H S, Pedda Kadabur, Kurnool District.
16. K. Abdul Khader, S/o. Kasim Saheb, aged 65 years, Occ: Vocational
    Training Instructor Retd, Z P H S, Pasupullha, R/o. Pasupullha Kumool
     District.

17. Smt. J. M. Sarva Mangalamma, W/o. J. Chenna Basaiah, Aged 68
     years, Occ Vocational Training Instmctor Retd, r/o 13/370/1 Khajipura,
     Adoni,Kumool District.

18. K. M. D. Shoiab, S/o. K. Abdul Rawoof, aged 65 years.                    Occ:

     Vocational Training Instmctor Retd, MHS Adoni,Kumool District
19. Smt. S. Asmath, d/o Sheshavali, aged 59 years, Occ               Vocational

     Training Instructo NMMHS Adoni, Kurool District.
 r~




     20. Smt D Saramma, ,w/o Arun, aged 55 years, Occ Vocational Training
         Instructor KGM, MHS Adoni, Kumool District.
     21. B Apparao, S/o. Nookaiah ,aged 58 years, Occ Vocational Training
         Instructor DP, ZPHS Kasimkota, Visakhapatnam District.
     22. G. S. V. S. V. Prasad Rao, S/o. Adinarayana aged 59 years, Occ:
         Vocational Training Instructor Municipal High School, Ankapally,
         Visakhapatnam District.
     23. P. Ravinadh, S/o. Madhusudhan Rao, aged 56 years,       Occ: Vocational

         Training Instructor, MTGHS , Anakapally,Visakhapatnam Distric.
     24. N. Subbalaxmi, D/o. Antravedi, aged 63 years, Occ:            Vocational

         Training Instructor Retd, MTGHS Anakapally, Visakhapatnam District.
     25. Y. M. Swamakumari, D/o. M Joseph aged 71 years,         Occ: Vocational

         Training Instructor Retd, ZPHS, Madakasire, Ananthapuramu District,
         R/o. H. No. 117 Adampet Hindupuram.
     26. Smt. Aloori Vijayabharathi, d/o. Chennappa, Aged 70         years, Occ:
        Vocational Training Instructor Rtd, Z P girls High School Gorantia,
        Ananthapuram District, R/o. 20552 Upstairs Nam Shankarapuram 516
        002 Kadapa District.
     27. G. Riyajulla, S/o. Abdul Gaffar Sab, aged 68 years,     Occ: Vocational

        Training   Instructor   Retd,    M   G   M   High   School   Hindupuram,
        Ananthapuram      District      R/o. Old Post Office Lane Hindpuram,
        Ananthapuram District.
     28. G. Eswar Reddy, S/o. Narayana Reddy, Aged 68 years, Occ:
         Vocational Training Instructor Retd, GZPHS Lepakshi, Anantapuram
        District, R/o. Challapalli Ananthapuram District. 515 122
     29. D. Jagadesh Kumar, S/o. Daniel aged 67 years, Occ:           Vocational

         Training Instructor Retd, ZPHS, Chilamathuru ,Ananthapuram District,
         R/o. H. No. 2641558 RTC Colony Hindpuram, Ananthapuram District.
     30. G. Saileela, D/o. Maranna aged 67 years, Occ: Vocational Training
        Instructor Retd, MGMH School Hindpuram, Anantapuram District, R/o.
                                                 -




m
       H    No     7327A     Reddyvari    Veedhi,       Eguvagadda   Penugonda
       Ananthapuram District.
    31. P. Nagi Reddy, S/o. Anjana Reddy aged 65 years, Occ:         Vocational

       Training Instructor Retd, MOM High       School Hindpur, Ananthapuram
       District,   R/o.    Mangapuram        vilfage,    Penugonda   515    110
       Ananthapuram District.
    32. Ch. Sarala, d/o. Rama Punnaiah, aged 61 years, Occ:          Vocational

       Training instructor Retd, SMCGH School, Ananthapuram District.
    33. B Naga Raju, S/o. Naganna aged 57 years, Occ; Vocational Training
       Instructor ZPHS, B K Samudram, Ananthapuram District.
    34. V. V. Nagendra Prasad, S/o. Venkata Balappa, aged 55 years, Occ:
       Vocational Training Instructor RMC High            School, Ananthapuram
       District.

    35. R. Amaranarayana Reddy, S/o. Krishna Reddy, Aged 55 years, Occ:
       Vocational Training Instructor MGM           High School, Hindupuram,
       Ananthapuram District.
    36. M. Vasundara, d/o Subba Rao, aged 68 years, Occ              Vocational

       Training Instructor Retd, ZPHS Boys          Yerraguntia, YSR Kadapa
       District.

    37. G. Swarjya Laxmi, d/o. Venkatasetti, aged 62 years,     Occ: Vocational

       Training Instructor Retd, Municipal     Corporation High School Main
       Kadapa, Kadapa District.
    38. K. Laxmi Rajyam, D/o. Krishna Reddy, aged 68 years, Occ: Vocational
       Training Instructor Retd, GHS G Poddutur, YSR Kadapa District.
    39. N Sreenivasulu Reddy, S/o. Sundra Rami Reddy, Aged 67 years, Occ:
       Vocational Training Instructor    Retd ZPHS B Gudur, SPSR Nellore
       District.

    40. N Hymavathi, W/o. Victor aged 66 years, Occ: Vocational Training
       Instructor Retd, ZPHS G Podalakur, SPSR Nellore District.
    41. S. Kameswara Rao, S/o. Ramaiah aged 58 years, Occ:           Vocational

       Training Instructor ZPHS B Nellore, SPSR Nellore District.
 4"'



                               ...Respondents/Petitioners in W.P. No.9382 of 2023
         42. The State of Andhra Pradesh, rep by its Principal Secretary Finance
             Department Secretariat Velagapudi Guntur District,
            (The respondent no.42 is not necessary to this petition)
                                                           ...Respondent/Respondent
      lA NO: 2 OF 2024


            Petition under Section 151 CPC praying that in the circumstances stated
      in the affidavit filed in support of the petition, the High Court may be pleased to
      suspend the orders dt.11.05.2023 made in W.P.No.9382              of 2023 in the

      interest of justice, pending disposal of the above writ appeal.

      lA NO: 1 OF 2025

      Between:


         1. Pithani Satyanarayana, S/o. Venkanna, aged 60 years, Occ: Vocational
            Training Instructor, ZPHS, Biccavol E G District
        2. Ganta Victor Babu, S/o. R P Sanjeva Rao, aged about 55 years, Occ:
           Vocational Training Instructor, ZPHS, Dosakayalapally, E G District.
        3. Dendukuri Seetarama Raju, S/o. Venkata Raju, Aged 57 years, Occ:
            Vocational Training Instructor, ZPHS, Thallarevu, E G District.
        4. Pagadala Durga Prasad Rao, S/o. Yesa Rao, Aged 57                years, Occ:
            Vocational Training Instructor, Govt. High School, for Deaf Kakinada, E
            G District.

        5. N. Sujatha, d/o Surya Rao, aged 54 years, Occ: Vocational Training
            Instmctor, Rajamahendravaram, E G District.
        6. Tamarapalli Maheswar Rao, S/o. Varahalu, Aged 67                years, Occ:
            Retired Vocational Training Instructor,     ZPHS, Dosakayalapally, E G
            District.

        7. Ruth Kamala Kumari, D/o. Samuel, aged 62 years, Occ: Vocational
           Training Instructor Retd, Govt High School Girls, Rajamahendrava ram,
           E G District.
                                     -




8. Guntuku Subbalaxmi, D/o. Rama Rao, aged 65 years,          Occ; Vocational

   Training Instructor Retd Govt High School, Rajamahendravaram, E G
   District.

9. Kunche Sambashiva Rao, S/o. Appa Rao, aged 54                    years, Occ;
   Vocational Training Instructor, Z P H S U, Kothapally, E G District.
lO.Samanchi Vijayasri, D/o. V. V. Subramanyam, Aged 55 years, Occ;
   Vocational Training Instructor Z P H S Girls, Tuni, E G District.
11. G. Venkatalaxmi, D/o. Vijaya Ratnam, aged 56 years, Occ; Vocational
    Training Instructor, Govt High School Girls, Rajamahendravaram, E G
    District.

12.Koppisetti Nageswasr Rao, S/o. Veeraju, aged 65                 years,   Occ;
   Vocational Training Instructor Retd, Z P HSU, Kothapally, E G District.
13.Ch. Veerabhadra Rao, S/o. China Nagaraju, Aged 67 years, ace
   Vocational Training Instructor Retd, Govt High School, for Deaf
   Kakinada, E G District.

14.G. Anasuya, D/o. Gadwala Narasimhappa, aged 61                  years, Occ;
   Vocational Training Instructor Retd, SKD        Colony 1
                                                              St
                                                                   Road Adoni,
   Kurnool District.

15.M. Ramesh, S/o. Ramalingaiah, aged 63 years, Occ; Vocational
   Training Instructor Retd ,Z P H S, Pedda Kadabur, Kurool District.
16.K. Abdul Khader, S/o. Kasim Saheb, aged 65 years, Occ; Vocational
   Training Instructor Retd, Z P H S, Pasupullha, R/o. Pasupullha Kurnool
   District.

17.Smt. J. M. Sarva Mangalamma, W/o. J. Chenna Basaiah, Aged 68
  years, Occ; Vocational Training Instructor          Retd,    R/o.     13/370/1

  Khajipura, Adoni, Kurnool District.
18.K. M. D. Shoiab, S/o. K. Abdul Rawoof, aged 65 years, Occ; Vocational
   Training Instructor Retd, MHS Adoni,Kurnool District.
19.Smt. S. Asmath, D/o. Sheshavali, aged 59 years, Occ;               Vocational

  Training Instructo NMMHS Adoni, Kurool District.
                                                !5fl ^


r


    20.Smt D Saramma, ,w/o Arun, aged 55 years, Occ: Vocational Training
       Instructor KGM, MHS Adoni, Kumool District.
    21.B Apparao, S/o. Nookaiah ,aged 58 years, Occ:              Vocational Training
       Instructor DP, ZPHS Kasimkota, Visakhapatnam District.
    22.G. S. V. S. V. Prasad Rao, S/o. Adinarayana aged 59                years, Occ:
      Vocational Training Instructor Municipal            High School, Ankapally,
       Visakhapatnam District.
    23.P. Ravinadh, S/o. Madhusudhan Rao, aged 56 years,              Occ: Vocational

       Training Instructor, MTGHS , Anakapally,Visakhapatnam Distric.
    24.N. Subbalaxmi, D/o. Antravedi, aged 63 years, Occ:                   Vocational

       Training Instructor Retd, MTGHS Anakapally, Visakhapatnam District.
    25.Y. M. Swamakumari, D/o. M Joseph aged 71 years,               Occ: Vocational

       Training Instructor Retd, ZPHS, Madakasire, Ananthapuramu District,
       R/o. H. No. 117 Adampet Hindupuram.
    26.Smt. Aloori Vijayabharathi, d/o. Chennappa, Aged 70                years, Occ:
      Vocational Training Instructor Rtd, Z P           girls High School Gorantia,
      Ananthapuram District, R/o. 20552 Upstairs Nam Shankarapuram 516
       002 Kadapa District.
    27.G. Riyajulla, S/o. Abdul Gaffar Sab, aged 68 years,           Occ: Vocational

       Training   Instructor   Retd,   M   G    M       High   School     Hindupuram,
       Ananthapuram District           R/o. Old     Post Office    Lane    Hindpuram,
       Ananthapuram District.
    28.G. Eswar Reddy, S/o. Narayana Reddy, Aged 68                       years,   Occ:

      Vocational Training Instructor Retd,          GZPHS Lepakshi, Anantapuram
       District, R/o. Challapalli Ananthapuram District. 515 122
    29.D. Jagadesh Kumar, S/o. Daniel aged 67 years, Occ:                  Vocational

      Training Instructor Retd, ZPHS, Chilamathuru ,Ananthapuram District,
       R/o. H. No. 2641558 RTC Colony Hindpuram, Ananthapuram District.
    30.G. Saileela, D/o. Maranna aged 67 years, Occ:              Vocational Training
       Instructor Retd, MGMH School Hindpuram, Anantapuram District, R/o.
                                              5 1 -

r'


        H.No.       7327A
                             Reddyvari    Veedhi,     Eguvagadda        Penugonda
        Ananthapuram District.
     31.P. Nagi Reddy, S/o. Anjana Reddy aged 65 years, Occ:            Vocational

        Training Instructor Retd, MGM High School Hindpur, Ananthapuram
        District, R/o. Mangapuram village, Penugonda 515 110 Ananthapuram
        District.

     32.Ch. Sarala, D/o. Rama Punnaiah, aged 61 years, Occ:             Vocational

        Training Instructor Retd, SMCGH School, Ananthapuram District.
     33.B Naga Raju, S/o. Naganna aged 57 years, Occ: Vocational Training
        Instructor ZPHS, B K Samudram, Ananthapuram District.
     34.V. V. Nagendra Prasad, S/o. Venkata Balappa, aged 55 years, Occ:
        Vocational Training Instructor RMC High School, Ananthapuram
        District.

     35.R. Amaranarayana Reddy, S/o. Krishna Reddy, Aged            55 years, Occ:
        Vocational Training Instructor MGM           High School,     Hindupuram
        Ananthapuram District.
     36.M. Vasundara, D/o. Subba Rao, aged 68 years, Occ: Vocational
        Training Instructor Retd, ZPHS Boys Yerraguntia, YSR Kadapa District.
     37.G. Swarjya Laxmi, D/o. Venkatasetti, aged 62 years, Occ: Vocational
        Training Instructor Retd, Municipal Corporation High School Main
        Kadapa, Kadapa District.
     38.K. Laxmi Rajyam, D/o. Krishna Reddy, aged 68 years, Occ: Vocational
        Training Instructor Retd, GHS G Poddutur, YSR Kadapa District.
     39.N. Sreenivasulu Reddy, S/o. Sundra Rami Reddy, Aged 67 years, Occ:
        Vocational Training Instructor Retd ZPHS B Gudur, SPSR Nellore
       District.

     40.N Hymavathi, W/o. Victor aged 66 years, Occ: Vocational Training
        Instructor Retd, ZPHS G Podalakur, SPSR Nellore District.
     41.S. Kameswara Rao, S/o. Ramaiah aged 58 years, Occ:             Vocational

        Training Instructor ZPHS B Nellore, SPSR Nellore District.
 r"


                                                                         ...Petitioners/
                                                           Respondents Nos.1 to 41
                                            AND


         1. The State of Andhra Pradesh, rep by its Principal Secretary School
             Education Department Secretariat Velagapudi Guntur District.
         2. The Commissioner of School Education, State of Andhra              Pradesh

             Ibrahimpatnam Krishna District.
                                                         ... Respondents/Appellants
         3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
             Department Secretariat Velagapudi Guntur District,
            (The respondent no.42 is not necessary to this petition)
                                                  ...Respondent/Respondent No.42

           Petition under Section 151 CPC praying that in the circumstances stated
     in the affidavit filed in support of the petition, the High Court may be pleased to
     vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
     W.A.NO. 235of2024.


     Counsel for the Petitioners: GP FOR SERVICES III

     Counsel for the Respondent Nos.1 to 41 : SRI SAREDDY SRINIVASA
                                                    REDDY


     Counsel for the Respondent No.42 : GP FOR SERVICES I
     APHC010103202024




                            WRIT APPEAL NO: 257 OF 2024

          Writ Appeal under Clause 15 of the Letters Patent preferred against the
     order dt. 11/05/2023 in WP No.3251/2023 on the file of the High Court of A.P.

     Between:


        1. The State of Andhra Pradesh, rep by its Principal Secretary School
           Education Department Secretariat Velagapudi Guntur District
                                             F3 -

r



    2. The Commissioner of School Education, State of Andhra Pradesh
       Ibrahimpatnam Krishna District.
                                                               ...Appellants/
                                         Respondents in W.P.No.3251 of 2023
                                     AND
    1. L. Ramakrishna, S/o. Neelakantu aged 58 years           Occ; Vocational

       Training Instmctor, ZPHS Bathil Bhamini, Srikakulam District.
    2. Deenabandu Sahu, S/o Late Laxman Sahu aged 59 years,                Occ:

       Vocational Training Instmctor,      ZPHS Peddaseedhi Pathapatnam,
       Srikakulam District.

    3. G Panigrahi, D/o. Deenabandu Panigrahi, aged 52            years.   Occ

       Vocational Training Instmctor,       Govt High Schol Seethampeta,
       Srikakulam District.

    4. K Narasimha Murthy, S/o. Kodanda Rao aged 56 years                Occ:

       Vocational Training Instmctor, ZPHS School Burja, Srikakulam District.
    5. B Suryanarayana, S/o. B. T. V. Ramanamurthy Aged 57 years, Occ
      Vocational Training Instmctor,      Z P H School Lolugu, Srikakulam
       District.

    6. B Shanker Rao, S/o. Pappaiah aged 59 years             Occ: Vocational

      Training Instructor, Z P H School Borivanka, Srikakulam District.
    7. N V Bharathi, d/o Dhanujaya Rao aged 52 years. Occ: Vocational
       Training Instructor, Z P H School Rajam, Srikakulam District.
    8. G Laxmi, D/o. Simmanna aged 56 years          Occ: Vocational Training
      Instructor, Z P H School Kothakota Sarubujji, Srikakulam District.
    9. Bhaskara Chowdary, S/o. Ramachandra Chowdary Aged 56 years
      Occ Vocational Training Instructor,     ZPHS Kothakota Sarubujji
      Srikakulam District.

    10.P. V. Jayaram, S/o. Sanyasappadu aged 54 years, Occ: Vocational
       Training Instructor, Govt Girls High School Srikakulam District.
    11 .M. Venkatalaxmi, D/o. Swamy Babu aged 54 years,       Occ: Vocational

       Training Instmctor, Govt Girls High School Srikakulam District.
                                               ~




12.M Govinda Rao, S/o Ramamurthy aged 58 years Occ Vocational
   Training Instructor, Z P H S Makivalasa Narsannapeta, Srikakulam
    District.

13.S. Govardhan Rao, S/o Suryanarayaa aged 59 years,        Occ Vocational

    Training Instmctor, Z P H School Makivalasa Srikakulam District.
14.S Sankara Rao, S/o. Sanyasi Naidu aged 58 years, Occ Vocational
   Training Instmctor, Z P H Sc Singupuram Srikakulam District.
15.M Jagannayakulu, S/o Peddaappadu aged 68 years,              Occ Retired

   Vocational Training    Instructor,     ZPHS    Chinnabadam    Srikakulam

    District, r/o M J Press Road Srinivasa Nagar,    Kasibugga Srikakulam
    District.

16.R. Bhagavan Rao, S/o Ramakrishna aged 65 years.              Occ Retired

   Vocational Training Instructor, ZPHS Chinnabadam Kasibugga Post
   Srikakulam District,   r/o 9391 Chinna Brahmam Street,         Kasibugga
   Srikakulam District.

17.E. Leelavathi, D/o. Subba Rao, aged 64 years, Occ Retired Vocational
   Training Instructor, ZPH School Sompeta Sompeta, Srikakulam District.
18.P Krishna Rao, S/o. Mankoji aged 62 years, Occ Retired Vocational
   Training Instructor, ZPH girls High School Sompeta Srikakulam District.
19.Ch. Sujatha Kumari, D/o. Narasimha Muithy Reddy Aged 61 years, Occ
   Retired Vocational Training Instructor, Z P High School Sompeta,
   Srikakulam District.

20.M Balarama Das, S/o Appala Ramaiah aged 63 years,            Occ Retired

  Vocational Training Instructor,        ZPH School Kothapeta Sarubujji,
  Srikakulam District.

21.T. Lima Kumari, d/o Madhava Rao aged 63 years.               Occ Retired

  Vocational Training Instructor,       ZPGH School Rajam village Post,
   Srikakulam District.

22.P. Sri Ramamurthy, S/o Late Basava Raju aged 64 years,         Occ Retd
  Vocational Training Instructor,       Govt Girls High School Srikakulam
  District.
                                                     -




r

    23.P. Koteswar Rao, S/o Suryanarayana aed 62 years Occ Retired
       Vocational Training Instructor, ZPH School Burja Srikakulam District.
    24.N Harihara Rao, S/o Late Hanumantha Rao aged 62 years.                  Occ

       Retired Vocational Training Instructor, ZPHS Patha Tekkali Srikakulam
       District

    25. N. Narayana Rao, S/o Bhasker Rao aged 65 years                 Occ     Retd

       Vocational       Training Instructor,     ZPHS Peddaseedhi Srikakulam
       District, r/o9252         Main Road Pathapatnam, Srikakulam District.
    26.Ch. Tejeswara Rao, S/o Raja Rao aged 46 years              Occ Vocational

       Training    Instructor,     ZPHS    Srimukhaligam Jalumuru, Srikakulam
       District.

    27.Durga Prasad Padhi, S/o Krishnachandra Padhi aged 54 years, Occ
       Vocational Training Instmctor, ZPH School Srimukhalingam Jalumuru,
       Srikakulam District.

    28.K MadhavaRao, S/o Late Vishwanadham aged 53 years. Occ
      Vocational Training Instructor, ZPH School Srimukhalingam Julumuru
      Srikakulam District.

    29.S. Chandrashekar, S/o Tata Tao aged 48 years Occ Vocational
       Training Instructor, GHS School Seethampeta Srikakulam District.
    30.D. Maheswar Rao, S/o Appalaswamy aged 54 years, Occ Vocational
       Training Instructor, ZPH School Burja Srikakulam District.
    31.M Ravi, S/o Ramamurthy aged 58 years Occ Vocational Training
       Instructor, ZPH School Lolugu Srikakulam District.
    32.M V Seetaramaraju, S/o Appalaraju aged 53 years, Occ Vocational
        Training Instructor, ZPHS Kothakota Sambujji, Srikakulam District.
    33.Ch. Abhimanya Raju, S/o Late Satyanarayana aged 57 years Occ
       Vocational Training Instructor, Govt. Girls High School Srikakulam
       District.

    34.A. B. Veera Anjaneyulu, S/o Late Venkateswara Rao Aged 60 years,
      Occ Vocational Training Instructor, Govt Girls High School Srikakulam
      District.
    35.P Sarala, D/o. Gummurthy aged 60 years.            Occ Vocational Training
       Instructor, Govt Girls High School Srikakulam District.
   36.K Vijayalaxmi, D/o. Lakhmu Naidu aged 59 years               Occ Vocational

       Training Instructor, Govt Girls High School Srikakulam District.
   37.N. Shanmukh Rao, S/o late Dharma Rao, aged 57 years Occ
      Vocational Training Instructor, Govt Girls High School Srikakulam
       District.

   38.D. Narasimha Murthy, S/o Hata Kesam, aged 56 years, Occ Vocational
      Training Instructor, ZPH School Makivalasa Narasannapeta Srikakulam
       District.

   39.S. Ramamurthy, S/o Suryanarayana, aged 60 years,             Occ Vocational

      Training Instructor, ZPHS Singupuram Srikakulam Srikakulam District
   40.B Narasinga Rao, S/o Nagabhushan Rao, aged 67 years,               Occ Retd

      Vocational Training Instructor, ZPHS Singupuram Srikakulam District,
      R/o. H. No. 8248 Chowk Bazar Srikakulam District
   41.V. D. Bhavani, D/o. S. Vishwanadham aged 62 years               Occ Retired

      Vocational Training Instructor       ZPHS Sompeta village and Mandal
      Srikakulam District.

                         ...Respondents/Petitioners in W.P. No.3251 of 2023
   42.The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District,
   (The respondent no.42 is not necessary to this petition)
                                                    ...Respondent/Respondent
lA NO: 2 OF 2024


     Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
suspend the orders dt.11.05.2023 made in W.P.No.3251              of 2023 in the

interest of justice, pending disposal of the above writ appeal.
 lA NO: 1 OF 2025

Between:


  1. L. Ramakrishna, S/o. Neelakantu aged 58 years,           Occ: Vocational

     Training Instmctor, ZPHS Bathil Bhamini, Srikakulam District.
  2. Deenabandu Sahu, S/o Late Laxman Sahu aged 59 years,                 Occ:

     Vocational Training Instmctor,      ZPHS Peddaseedhi Pathapatnam,
     Srikakulam District.

  3. G Panigrahi, D/o. Deenabandu Panigrahi, aged 52             years,   Occ
     Vocational Training    Instmctor,     Govt High Schol Seethampeta,
     Srikakulam District.

  4. K Narasimha Murthy, S/o. Kodanda Rao aged 56 years. Occ:
     Vocational Training Instmctor, ZPHS School Burja, Srikakulam District.
  5. B Suryanarayana, S/o. B. T. V. Ramanamurthy Aged 57 years, Occ
     Vocational Training Instmctor,      Z P H School Lolugu, Srikakulam
     District.

  6. B Shanker Rao, S/o. Pappaiah aged 59 years              Occ: Vocational

     Training Instructor, Z P H School Borivanka, Srikakulam District.
  7. N V Bharathi, d/o Dhanujaya Rao aged 52 years.          Occ: Vocational

     Training Instructor, Z P H School Rajam, Srikakulam District.
  8. G Laxmi, D/o. Simmanna aged 56 years           Occ: Vocational Training
     Instructor, Z P H School Kothakota Sarubujji, Srikakutam District.
  9. Bhaskara Chowdary, S/o. Ramachandra Chowdary Aged 56 years,
    Occ Vocational Training Instructor,      ZPHS Kothakota Sarubujji,
    Srikakulam District.

  10.P. V. Jayaram, S/o. Sanyasappadu aged 54 years,         Occ: Vocational

    Training Instructor, Govt Girls High School Srikakulam District.
  11.M. Venkatalaxmi, D/o. Swamy Babu aged 54 years,         Occ: Vocational

     Training Instmctor, Govt Girls High School Srikakulam District.
                                           52'-




12.M Govinda Rao, S/o Ramamurthy aged 58 years,              Occ Vocational

    Training Instructor,   Z P H S Makivalasa Narsannapeta, Srikakulam
    District.

13.S. Govardhan Rao, S/o Suryanarayaa aged 59 years,         Occ Vocational

    Training Instmctor, Z P H School Makivalasa Srikakulam District.
14.S Sankara Rao, S/o. Sanyasi Naidu aged 58 years, Occ Vocational
   Training Instmctor, Z P H Sc Singupuram Srikakulam District.
15.M Jagannayakulu, S/o Peddaappadu aged 68 years,              Occ Retired

   Vocational Training     Instructor,     ZPHS   Chinnabadam    Srikakulam
    District, r/o M J Press Road Srinivasa Nagar,      Kasibugga Srikakulam
    District.

16.R. Bhagavan Rao, S/o Ramakrishna aged 65 years               Occ Retired

   Vocational Training Instructor        ZPHS Chinnabadam Kasibugga Post
   Srikakulam District,    r/o 9391 Chinna Brahmam Street,        Kasibugga
   Srikakulam District.

17.E. Leelavathi, D/o. Subba Rao, aged 64 years, Occ Retired Vocational
   Training Instructor, ZPH School Sompeta Sompeta, Srikakulam District.
18.P Krishna Rao, S/o. Mankoji aged 62 years, Occ Retired Vocational
   Training Instructor, ZPH girls High School Sompeta Srikakulam District.
19.Ch. Sujatha Kumari, D/o. Narasimha Muithy Reddy Aged 61 years, Occ
   Retired Vocational Training Instructor, Z P High School Sompeta,
   Srikakulam District.

20.M Balarama Das, S/o Appala Ramaiah aged 63 years, Occ Retired
   Vocational Training Instructor, ZPH School Kothapeta Sarubujji,
   Srikakulam District.

21.T. Uma Kumari, d/o Madhava Rao aged 63 years                 Occ Retired

  Vocational Training Instructor,        ZPGH School Rajam village Post,
   Srikakulam District.

22.P. Sri Ramamurthy, S/o Late Basava Raju aged 64 years,         Occ Retd
  Vocational Training Instructor,        Govt Girls High School Srikakulam
  District.
 23.P. Koteswar Rao, S/o Suryanarayana aed 62 years,             Occ Retired

   Vocational Training Instructor, ZPH School Burja Srikakulam District.
24. N Harihara Rao, S/o Late Hanumantha Rao aged 62 years               Occ

   Retired Vocational Training Instructor, ZPHS Patha Tekkali Srikakulam
   District

25.N. Narayana Rao, S/o Bhasker Rao aged 65 years                Occ Retd
   Vocational      Training Instructor,   ZPHS Peddaseedhi Srikakulam
   District, r/o 9252     Main Road Pathapatnam, Srikakulam District.
26.Ch. Tejeswara Rao, S/o Raja Rao aged 46 years, Occ Vocational
   Training Instructor, ZPHS Srimukhaligam Jalumuru, Srikakulam
   District.

27.Durga Prasad Padhi, S/o Krishnachandra Padhi aged 54 years, Occ
   Vocational Training Instmctor, ZPH School Srimukhalingam Jalumuru,
   Srikakulam District.

28.K MadhavaRao, S/o Late Vishwanadham aged 53 years             Occ

  Vocational Training Instructor, ZPH School Srimukhalingam Julumuru
  Srikakulam District.

29.S. Chandrashekar, S/o Tata Tao aged 48 years Occ Vocational
   Training Instructor, GHS School Seethampeta Srikakulam District.
30.D. Maheswar Rao, S/o Appalaswamy aged 54 years,          Occ Vocational

   Training Instructor, ZPH School Burja Srikakulam District.
31.M Ravi, S/o Ramamurthy aged 58 years Occ Vocational Training
   Instructor, ZPH School Lolugu Srikakulam District.
32.M V Seetaramaraju, S/o Appalaraju aged 53 years, Occ Vocational
   Training Instructor, ZPHS Kothakota Sambujji, Srikakulam District.
33.Ch. Abhimanya Raju, S/o Late Satyanarayana aged 57 years             Occ

  Vocational Training Instructor,     Govt. Girls High School Srikakulam
   District.

34.A. B. Veera Anjaneyulu, S/o Late Venkateswara Rao Aged 60 years,
  Occ Vocational Training Instructor, Govt Girls High School Srikakulam
  District.
                                               ^0-



    35.P Sarala, D/o. Gummurthy aged 60 years.           Occ Vocational Training
       Instructor, Govt Girls High School Srikakulam District.
    36.K Vijayalaxmi, D/o. Lakhmu Naidu aged 59 years Occ Vocational
       Training Instructor, Govt Girls High School Srikakulam District.
    37.N. Shanmukh Rao, S/o late Dharma Rao, aged 57 years                      Occ

       Vocational Training Instructor       Govt Girls High School Srikakulam
        District.

    38.D. Narasimha Murthy, S/o Hata Kesam, aged 56 years, Occ Vocational
       Training Instructor, ZPH School Makivalasa Narasannapeta Srikakulam
       District.

    39.S. Ramamurthy, S/o Suryanarayana, aged 60 years,            Occ Vocational

       Training Instructor, ZPHS Singupuram Srikakulam Srikakulam District
   40.B Narasinga Rao, S/o Nagabhushan Rao, aged 67 years,               Occ Retd

       Vocational Training Instructor, ZPHS Singupuram Srikakulam District,
       R/o. H. No. 8248 Chowk Bazar Srikakulam District
   41.V. D. Bhavani, D/o. S. Vishwanadham aged 62 years Occ Retired
      Vocational Training Instructor, ZPHS Sompeta village and Mandal
       Srikakulam District.

                                       ...Petitioners/Respondents Nos. 1 to 41
                                       AND


   1. The State of Andhra Pradesh, rep by its Principal Secretary School
      Education Department Secretariat Velagapudi Guntur District
   2. The Commissioner of School Education, State of Andhra               Pradesh

       Ibrahimpatnam Krishna District.
                                                     ...Respondents/Appellants
   3. The State of Andhra Pradesh, rep by its Principal Secretary Finance
      Department Secretariat Velagapudi Guntur District,
   (The respondent no.42 is not necessary to this petition)
                                             ...Respondent/Respondent No.42

      Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
 #
vacate the interim directions granted on 28.10.2024 in I.A.No. 2 of 2024 in
W.A.No. 257 of 2024.



Counsel for the Petitioners: GP FOR SERVICES III

Counsel for the Respondent Nos.1 to 41 : SRI SAREDDY SRINIVASA
                                           REDDY


Counsel for the Respondent No.42 : GP FOR SERVICES I

The Court made the following Common Judgment:
 APHC0101fl3282024

                    IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                           [3526]
                            (Special Original Jurisdiction)

              SATURDAY, THE THIRTIETH DAY OF AUGUST
                    TWO THOUSAND AND TWENTY FIVE

                                   PRESENT
     THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
 THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO

 WRIT APPEAL Nos.29. 256. 159, 162, 188. 189. 194.195. 196. 218,
                           233. 235 and 257 OF 2024


WRIT APPEAL No.29 of 2024


      Writ Appeal under clause 15 of the Letters Patent be pleased to
set aside the orders dt.11/05/2023 made in WP No.9381/20231.

Between:
    1.THE STATE OF ANDHRA PRADESH,, REP BY ITS PRINCIPAL
      SECRETAIY   SCHOOL    EDUCATION      DEPARTMENT
      SECRETARIAT VELAGAPUDI GUNTUR DISTRICT
    2.THE COMMISSIONER OF SCHOOL EDUCATION, STATE OF
      ANDHRA PRADESH IBRAHIMPATNAM KRISHNA DISTRIC
                                                         ...APPELLANT(S)
                                     AND
    1.MALLA SEETHANNA, S/0 SURAIAH AGED ABOUT 60 YEARS
      OCC VOCATIONAL TRAINING INSTRUCTOR Z P H S SCHOOL
      GUNNALAXMIPURAM VIZIANAGARAM DISTRICT
    2.A    SUBBA         RAMI   REDDY,   S/0   AGED     62    YEARS      OCC
      VOCATIONAL TRAINING INSTRUCTOR     RETD                   Z   P    H   S
      IRUPAKULANU ADONI KURNOOL DISTRICT
    3.MADDURI SUBRAHMANYAM, S/0 BALAIAH AGED 61 YEARS
      OCC VOCATIONAL TRAINING INSTRUCTOR RETD KADAPA
      MUNICIPAL CORPORATION SCHOOL KADAPA
    4.A MADHUSUDHAN RAO, S/O LAXMINARASIMHA RAO AGED
      ABOUT         61      OCC
                           YEARS VOCATIONAL  TRAINING
       INSTRUCTOR RETD Z P H S SCHOOL  BADWEL KADAPA
       DISTRICT.
                                  9




   5.B JOSEF,     S/O   IJAIAH AGED ABOUT 61      YEARS       OCC
     VOCATIONAL     TRAINING INSTRUCTOR RETD         Z    P   H   S
     KONDAPURAM KADAPA DISTRICT.
   6.S SARALA KUMARI, W/0 VAKAPALLI B K V S SHASTRY AGED
     54 YEAS OCC VOCATIONAL TRAINING INSTRUCTOR B R M
     C   HIGH    SCHOOL CHURCH SQUARE        KAKINADA         E   G
     DISTRICT.
   7.THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL
     SECRETARY      FINANCE          DEPARTMENT   SECRETARIAT
    VELAGAPUDI GUNTUR DISTRICT, (THE RESPONDENT NO 7
    IS NOT NECESSARY TO THIS PETITION)
                                             ...RESPONDENT(S):
Counsel for the Appellant(S):
   1.GPFOR SERVICES III (AP)

Counsel for the Respondent(S):
   1.SAREDDY SRINIVASASA REDDY
  2.GP FOR SERVICES I

The Court made the following:
               THE HON'BLE SRI JUSTICE NINALA JAYASURYA
                                             AND
       THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO
     Vm»T APPEAL Nos.29. 256. 159. 162 188, 189. 194. 195. 19fi 71R
                              233. 235 and 257 OF 2074                                      ^
 COMMON JUDGMENT:

{Per Hon'ble Sri Justice Tariada Rajasekhar Rao) W.A.No.29 of 2024 Is taken as lead appeal for disposal of the present batch of Writ Appeals.

Heard the learned Government Pleader for Services-I, for the appellants and also heard Sri M.Srikanth, learned counsel appearing for the respondents-writ petitioners.

2. A batch of Writ Petitions were filed before a learned Single Judge of this Court seeking a declaration that the respondents' action in denying relief comparable to that of similarly situated employees in G.O.Ms.No.179. School Education (Prog.l) Department, dated 18.11.2022, is unlawful, capricious, and discriminatory, violative of Articles 14, 16, and 300A of the Constitution of India and consequentially to direct the respondents to treat the past services rendered prior to their regularisation for the purpose of pension and pensionary benefits.

3. Precisely, the Writ Petitions were filed to direct the respondents to grant the same relief, i.e. to extend pension-related benefits retrospectively on par with other employees. A learned Single Judge of this Court, taking note of the orders of the Tribunal in O.A.No.2889 of 2015 dated 27.04.2017, and the order of the Hon'ble Supreme Court dismissing SLP (Civil Appeal) No. 7474 of 2020, dated 08.02.2021 preferred against W.P.No.1425 of 2019, held that the petitioners herein 2 are also entitled to the same relief, on par with the persons covered under G.O.Ms.No.179, dated 18.11.2022.

4. Background of the case is that a good number of vocational instructors were appointed through a regular selection process on part time basis during the period 1985-1991 in different dates and through employment exchange in various districts and they have put up their services of about 25 to 30 years. During their tenure a$ Vocational Instructors, the Government sanctioned around 1,030 posts for this role. However, the requests from the applicants seeking accommodation in those posts were not considered by the Government, Consequently, the applicants approached the Andhra Pradesh Administrative Tribunal under Section 19 of the A.P. Administrative Tribunal Act, filing several original applications (O.A.s), including O.A. No. 2889 of 2015. The Tribunal ultimately granted relief, ordering the respondents to regularise the services of the applicants who approached the Tribunal. Accordingly, the Government, vide G.O.Ms.No.31 dated 13.02.2009, regularised the services of 1030 Vocational Instructors with effect from 13.02.2009 and the writ petitioners are also among them.

5. While the matter stood thus, some other applicants who are nearing to retirement having put up sufficient part time service have submitted representations to the respondents to recognise their services rendered temporarily for the purpose of pension and pension related benefits. Due to the respondents' failure to consider this, those applicants have filed O.A.No.8904 of 2011 with the Administrative Tribunal, seeking a directive for the recognition of their prior service in relation to pension benefits.

3

6. The Government/State has filed counter and stated that the employees cannot be accorded notional seniority and further the orders of regularisation were issued on 13.02.2009, as such, they are entitled for counting of their services from the date of G.O., but not from the earlier date. The Tribunal after considering the judgments of the Apex Court and the orders of the erstwhile High Court of Andhra Pradesh has allowed all the O.As. filed by the employees vide orders dated 27.04.2017 and held that the employees are entitled for counting their services rendered prior to their regularisation for the purpose of pension. Out of the several O.As., the State has filed Writ Petition in W.P.No.1425 of 2019 against O.A.No.2889 of 2015 and the same was dismissed by a Coordinate Bench of this Court, vide orders dated 15.10.2019.

• 7. Subsequently, the government issued G.O.Ms.No.179 from the School Education (Prog.l) Department on November 18, 2022, recognizing past service for the purposes of pension and related benefits.

8. Subsequent to the allowing of the batch of O.As in O.A.No.2889 of 2015., the writ petitioners in W.P.No.9381 of 2023 and batch filed O.A.'No.2909 of 2017 seeking the similar relief granted in O.A.No.2889 of 2017 to regularise their service. The said O.A. was allowed vide orders dated 30.10.2017.

9. The present writ petitioners have filed W.P.No.9381 of 2023 and batch. On repetition, this Court has allowed the said batch of Writ Petitions, vide orders dated 11.05.2023, directing the respondents to 4 consider the claim of the petitioners in pursuance of the orders of this Court as well as G.O.Ms.No.179 dated 18.11.2022 and to treat the past service rendered prior to their regularisation for the purpose of pension related benefits. Assailing the same, the present batch of Writ Appeals are filed.

10. It is pertinent to state that Original Applications filed by the writ petitioners were allowed on 30.10.2017 by the Andhra Pradesh Administrative Tribunal following the earlier order of the same Tribunal dated 27.04.2017 in O.A. No.2889 of 2015 and batch.

11. Aggrieved by the orders in the batch of O.A.No.2889 of 2015 the State has preferred Writ Petitions before the High Court of A.P., in W.P.No.1425of 2019. A Co-ordinate Bench of this Court has dismissed the Writ Petitions, vide order dated 15.10.2019, placing reliance on the judgments of the Apex Court in State of Tamilnadu Vs. T.N.Registration Department Ministerial Services Association reported in (2001) 10 SCC 473 and (2) State of Andhra Pradesh Vs. M.Raja Rao (order dated 17.03.2016 in W.P.No.8201 of 2016) and the order of Karnataka High Court in B.H.Mahadevappa Vs. Karnataka Power Transmission Corporation Limited reported in Manu/K.A./8167/2006. The Division Bench has framed the an issue as to whether the past.services of the applicants in O.As. i.e., prior to their regularisation can be taken into • consideration for the purpose of pensions? And answered the query in the following.

"In view of the Judgments of the Apex court and other high courts referred above, we are of the view that the past services of the applicants who is the respondent herein, prior 5 to his regularisation has to be considered for the purpose of pensionary benefits."

12. It is also pertinent to be note here that once the orders of the Tribunal are not challenged and have become final, there is no other option for the authorities except to implement the same.

13. ' The order dated 15.10.2019 in W.P.No.1425 of 2019 was challenged by the State in SPECIAL LEAVE PETITION (CIVIL) Diary No(s) 7474 / 2020. The Apex Court was not inclined to interfere with the order of the High Court and the Special Leave Petition was dismissed vide order dated 08.02.2021.

14. Some of the employees (recognised teachers) have filed W.P.Nos.973 & 975 of 2020 and batch seeking a prayer to direct the respondents to implement the common orders passed by the APAT in batch of Original Applications under Section 19 of the Administrative Tribunals Act, 1995. A Coordinate Bench of this High Court, vide order dated 20.01.2020 has directed the respondents to implement the orders ofthb APAT in O.A.Nos.2889 of 2025 and batch.

15. The learned Government Pleader argues that the writ petitioners cannot maintain the present Writ Petitions on two grounds: (1) that the writ petitioners have approached this Court belatedly and laches apply and (2) while disposing the i.A. 2 of 2024 filed for suspension of the order of the learned single Judge, this Court vide order dated 28.10.2024 directed the writ petitioners to make a representation to 6 authorities, the authorities were asked to consider the same in accordance with law and the said representation was rejected by the respondents authorities, since they rejected the representation, this provides a new or fresh cause of action, hence pleaded to direct the writ petitioners to initiate appropriate legal proceedings against the rejection order.

16. It is the grief or grievance of the writ petitioners that based on the said G.O.Ms.No.179 other employees or vocational teachers were regularized from the date of their appointment with retrospective effect for the purpose of pension and related benefits. However, the same treatment was not extended to the writ petitioners, even though their ' services were regularized on par with other employees as per G.O.Ms.No.31 dated 13.02.2009.

17. The Hon'ble Apex Court has also dismissed the SLP (CIVIL) Diary No(s) 7474 / 2020 vide order dated 08.02.2021 filed against the order in W.P.No.1425 of 2019. Following the order in the said Writ Petition, a Coordinate Bench of this Court in W.P.Nos.973, 1036 of 2020 and batch dated 20.01.2020, granted the same similar relief, i.e., to consider past service for the purpose of pensionary benefits.

18. This Court refers to the decision of the Hon'ble Supreme Court reported in State of Uttar Pradesh v. Arvind Kumar Srivastava [2015(1) see 347]. Paragraph 23 of the said decision reads thus:-

(1) Normal rule is that when a particular set of employees is given relief by the Court, all other identically situated persons need to be treated alike by extending that benefit. Not doing so would amount to discrimination and would be violative of Article 14 of the Constitution of India. This principle needs to be applied in service matters more emphatically as the service jurisprudence evolved by this Court form time to time postulates that all similarly situated persons should be treated similarly. Therefore, the normal rule would be merely because I other similarly situated persons did not approach the Court earlier, they are not to be treated differently. (2) however, this principle is subject to well recognized exceptions in the form of laches and delays as well as acquiescence.

19. In the judgment of the Apex Court the employee therein or the affected persoris have approached the Court after 9 years and in the present the case the writ petitioners are not able to approach the curt as the tribunal have abolished and the writ petitioners are in uncertainty about invoking of the jurisdiction. And it is also to be understood that the Administrative Tribunal has granted the relief now the writ petitions are seeking implement the orders of the Tribunal on par with other employees. The tribunal has granted the order of regularisation on par with other employees. With such a pronouncement, the obligation is cast upon the authorities to itself extend the benefit thereof to ail similarly situated persons.

20. Later, the Tribunal was abolished, and the respondents implemented its orders in the case of other employees by granting them pension and regularizing their services from the date of their initial appointment (i.e., retrospectively) and the present writ petitions have 8 been filed to implement the G.O.Ms. No.179 dated 18.11.2022 which was implemented to other same/similarly situated persons.

21. The Hon'ble Supreme Court in The State of Gujarat & Ors., Vs. Talsibhai Dhanjibhai Patelin (SLP(C).No. 1109/2022) dated 18.02.2022, opined as follows:

"It is unfortunate that the State continued to take the services of the respondent as an ad-hoc for 30 years and thereafter now to contend that as the services rendered by the Respondents are ad-hoc, he is not entitled to pension/pensionary benefit. The State cannot be permitted to take the benefit of its own wrong. To take the Services continuously for 30 years and thereafter to contend that an employee who has rendered 30 years continues service shall not be eligible for pension is nothing but unreasonable. As a welfare State, the State as such ought not to have taken such a stand."

22. When the writ appeal is listed before another Division Bench while considering the interlocutory application seeking suspension of the order of the learned Single Judge in I.A.No.2 of 2024, the Bench has directed the writ petitioners to submit a representation to the authorities to examine in the line with Supreme Court judgments in the case of Lima Devi and Manjulabashini. It is important to note that this does not constitute a final order for the application of the merger theory to assail ' the rejection order of the authority.

9

23. In Dr. A.R. Sircar Vs. State of U.P. & Ors., (1993) Supp. 2 SCC 734, the dispute arose regarding the seniority of direct recruits and promotees on the post of Professor of Medicine in a medical college. The appellant therein faced the selection process for direct appointment along with the respondents who had been working on the said post on ad hoc basis. The appellant was duly selected, however, the private respondents could not succeed. The respondents filed the writ petition before the High Court and precluded the appointment of appellant pursuant to his selection, by obtaining the interim order and on the other hand they got their ad hoc promotion to the post regularized under the rules. The appellant could succeed in obtaining the appointment only . after dismissal of the writ petition against him after several years of his selection. The Apex Court held that in addition to the relief under the statutory provisions the appellant was entitled in equity to get the seniority over the respondents as they succeeded in precluding his appointment to the post by obtaining an interim order in a case having no merits whatsoever.

24. • If the order of the Hon'ble Apex Court is understood in proper perspective, the direction to dispose of the representation and rejection of the representation preclude the relief claimed by the writ petitioners and the rejection order by the respondents having no bearing to disposal of the appeal on merits.

■ 25.

On analysing the judgment of the Apex Court and considering the proceedings, we found no reasons or flaw in the order of the learned Single Judge. The learned ' Single Judge after considering the judgments rendered by the Coordinate Bench of this Court and I- ■ :

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dismissal of SLP (Civil Appeal) No.7474 of 2020, has allowed the Writ • Petitions. The petitioners are also entitled for the same relief on par with the other similar employees listed in G.O.Ms.No.179 dated 18.11.2022.
26. Accordingly, all the Writ Appeals are dismissed. No costs. As a sequel, interlocutory applications pending, if any, in these cases shall stand closed.

Sd/- M RAMESH BABU //TRUE COPY// deputy REGISTRAR SECTION OFFICER To,

1. Two CCs to GP for Services III, High Court of Andhra Pradesh [OUT]

2. .One CC to Sri P. S. P. Suresh Kumar, Advocate [OPUC]

3. One ec tb*Sn Sareddy Srinivasa Reddy, Advocate [OPUC]

4. One CC to Sri S.V.S.S. Siva Ram, Advocate [OPUC]

5. Two CCs to GP for Services I, High Court of Andhra Pradesh [OUT]

6. Two CD Copies Cnr HIGH COURT Cnr DATED:30/08/2025 COMMON JUDGMENT WANos. :256, 29,159, 162,188,189,194,195, 196, 218, 233, 235 AND 257 OF 2024 DISMISSING THE WRIT APPEALS WITHOUT COSTS