Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Kerala - Subsection

Section 85(2)(iii) in The Kerala Value Added Tax Act, 2003

(iii)to any person enforcing the provisions of this Act where it is necessary to disclose the same to him for the purposes of this Act;