Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 24 in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983

24.

Any application which is incomplete in any respect is liable to be rejected as invalid.