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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(q) in Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Act, 1971

(q)the office of an examiner for any examination held by the Central or State Government or by the Union Public Service Commission or any State Public Service Commission;