Jammu & Kashmir High Court - Srinagar Bench
Ghulam Mohiuddin Sofi And Anr vs Union Of India And Ors on 20 December, 2021
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Supplementary-1
S. No. 103
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 2648/2021
CM No. 8295/2021
Ghulam Mohiuddin Sofi and Anr.
... Petitioner(s)
Through: Ms. Bushra, Adv, vice Mr. Gulzar
Ahmad Bhat, Adv.
V/s
Union of India and Ors.
Through: Mr. T.M.Shamsi, ASGI.
... Respondent(s)
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
20.12.2021 Notice.
Notice waived by Mr. T.M. Shamsi, ASGI, for respondent no.1. Notice shall go to other respondents returnable within four weeks. Requisite steps for service within one week. List on 28th March, 2022.
(SANJEEV KUMAR) JUDGE Srinagar 20.12.2021 "Shamim Dar"