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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohiuddin Sofi And Anr vs Union Of India And Ors on 20 December, 2021

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                             Supplementary-1
                                                               S. No. 103


  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

                                                     WP(C) 2648/2021
                                                     CM No. 8295/2021

Ghulam Mohiuddin Sofi and Anr.
                                                             ... Petitioner(s)
                          Through: Ms. Bushra, Adv, vice Mr. Gulzar
                                   Ahmad Bhat, Adv.

                          V/s
Union of India and Ors.

                          Through: Mr. T.M.Shamsi, ASGI.
                                                       ... Respondent(s)


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                  ORDER

20.12.2021 Notice.

Notice waived by Mr. T.M. Shamsi, ASGI, for respondent no.1. Notice shall go to other respondents returnable within four weeks. Requisite steps for service within one week. List on 28th March, 2022.

(SANJEEV KUMAR) JUDGE Srinagar 20.12.2021 "Shamim Dar"