Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(xiii) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (xiii)to undertake any other objects, not inconsistent with the provisions of this Act which the Central Government may, by notification, specify in this behalf.
