Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Sikkim - Subsection

Section 54(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)That any use of land should be discontinued; or