Madhya Pradesh High Court
Pendari Lrs Savita Bai vs Banshi Lal on 4 March, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 The High Court Of Madhya Pradesh SA No. 1611 of 2020 (PENDARI LRS SAVITA BAI AND OTHERS Vs BANSHI LAL) Jabalpur, Dated : 04-03-2022 None for the appellants.
In absence of learned counsel for the appellants, the case is adjourned. List after four weeks.
(ARUN KUMAR SHARMA) JUDGE skt Signature Not Verified SAN Digitally signed by SANTOSH KUMAR TIWARI Date: 2022.03.04 17:16:50 IST