Rajasthan High Court - Jaipur
C M R S R T C And Anr vs Amar Singh And Anr on 11 February, 2017
Author: Munishwar Nath Bhandari
Bench: Munishwar Nath Bhandari
NATIONAL LOK ADALAT
(BENCH NO. 2)
RAJASTHAN HIGH COURT BENCH, JAIPUR
S.B. Civil Writ Petition No.17982/2012
Chief Manager, Rajasthan State Road Transport Corporation & Anr.
V/s.
Amar Singh & Anr.
Present-
Hon'ble Mr. Justice Munishwar Nath Bhandari, Chairman
Shri Sudhir Gupta, Sr. Advocate, Member
Appearance-
For the RSRTC : Mr. Vinayak Joshi, Advocate with
Mrs. Parmeshwari Choudhary - Financial Advisor
Mr. S.K. Parashar - Executive Director (Law)
Mr. Sohan Lal Dhanka - Dy. G.M. (Admn.)
Mr. Praveen Girdhar - Executive Director (Labour/Law)
For Respondent : Mr. Himmat Singh Bikarwar, Advocate
AWARD OF LOK ADALAT Date: 11.02.2017 The matter was placed before the Lok Adalat today. The parties have settled the matter through Lok Adalat as under:-
(1) The amount of Rs.2,05,000/- (Rs. Two lac five thousand) awarded by the Labour Court is settled on lump-sum amount of Rs.50,000/-. (2) The amount aforesaid would be paid by the RSRTC to the workman within a period of one month from today.
In view of above, award dated 6th February, 2012 stands set aside.
(Signature on behalf of Petitioner) (Signature on behalf of Respondent)
Member Chairman
Lok Adalat Bench Lok Adalat Bench
Jaipur Jaipur
FRBOHRA