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Rajasthan High Court - Jaipur

C M R S R T C And Anr vs Amar Singh And Anr on 11 February, 2017

Author: Munishwar Nath Bhandari

Bench: Munishwar Nath Bhandari

          NATIONAL LOK ADALAT
                                 (BENCH NO. 2)

      RAJASTHAN HIGH COURT BENCH, JAIPUR
                       S.B. Civil Writ Petition No.17982/2012

    Chief Manager, Rajasthan State Road Transport Corporation & Anr.
                                   V/s.
                           Amar Singh & Anr.
Present-

Hon'ble Mr. Justice Munishwar Nath Bhandari, Chairman

Shri Sudhir Gupta, Sr. Advocate, Member

Appearance-

For the RSRTC      :       Mr. Vinayak Joshi, Advocate with
                           Mrs. Parmeshwari Choudhary - Financial Advisor
                           Mr. S.K. Parashar - Executive Director (Law)
                           Mr. Sohan Lal Dhanka - Dy. G.M. (Admn.)
                           Mr. Praveen Girdhar - Executive Director (Labour/Law)

For Respondent     :       Mr. Himmat Singh Bikarwar, Advocate

AWARD OF LOK ADALAT Date: 11.02.2017 The matter was placed before the Lok Adalat today. The parties have settled the matter through Lok Adalat as under:-

(1) The amount of Rs.2,05,000/- (Rs. Two lac five thousand) awarded by the Labour Court is settled on lump-sum amount of Rs.50,000/-. (2) The amount aforesaid would be paid by the RSRTC to the workman within a period of one month from today.

In view of above, award dated 6th February, 2012 stands set aside.



(Signature on behalf of Petitioner)           (Signature on behalf of Respondent)



    Member                                                         Chairman
Lok Adalat Bench                                                Lok Adalat Bench
     Jaipur                                                         Jaipur
FRBOHRA