Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 22] [Entire Act]

Union of India - Section

Section 21 in The English And Foreign Languages University Act, 2006

21. Authorities of the University.

- The following shall be the authorities of the University:-
(1)the Court;
(2)the Executive Council;
(3)the Academic Council;
(4)the Schools of Studies;
(5)the Finance Committee; and
(6)such other authorities as may be declared by the Statutes to be the authorities of the University.