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State of Uttar Pradesh - Section

Section 211 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

211. Power to require removal of nuisance arising from tanks, etc.

- The Zila Panchayat may by notice require the owner or occupier of any land or building to cleanse, repair, cover, fill up or drain off a private well, tank, reservoir, pool, depression or excavation therein which may appear to the Zila Panchayat to be injurious tc health or offensive to the neighbourhood :Provided that the owner or occupier may require the Zila Panchayat to acquire at its expense, or otherwise provide, any land or rights in land necessary for the purpose of effecting drainage ordered under the foregoing provision.