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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(c) in Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011

(c)"Authorized Officer" means General Manager, District Industries Centre or an officer authorized by him not below the rank of District Industries Officer, in case of Nodal Agency for the District Empowered Committee and an officer authorized by Commissioner, Investment and NRI (Bureau of Investment Promotion) in case of Nodal Agency for the State Empowered Committee;