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[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(5)(b) in Srinagar and Jammu Cluster Universities Act, 2016

(b)affecting the conditions of recognition and affiliation of constituent, autonomous and affiliated colleges to the Cluster University concerned after consultation with the Academic Council concerned.