5B. [ Any person acquiring aluminium from a producer, manufacturer, dealer or importing agent shall not use such aluminium otherwise than in accordance with any general or specific orders as may be issued from time to time by the Controller or such other officer as the Central Government may by order made from time to time, authorize in this behalf.] [Inserted by S.O. 229(E), dated 27th March, 1981 (w.e.f. 27th March, 1981).]
