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[Cites 0, Cited by 0] [Section 552] [Entire Act]

State of Punjab - Subsection

Section 552(c) in Punjab Jail Manual, 1996

(c)Cross-bar fetters composed of a single bar for the purpose of keeping the legs apart and of ankle-rings. The total weight of such fetters, including ankle rings, shall not exceed 1175 gms. The length of the bar shall not exceed sixteen inches in the case of men who are not less than five feet six inches in height, or fourteen inches in the case of men below this height.