Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(2) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960 (2)Every application for permission under sub-section (1) shall be in such form, and contain such particulars, as may be prescribed.
