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Chattisgarh High Court

Lakshman Hapka vs N.S. Rajput 21 Revp/246/2019 Zubair ... on 27 February, 2020

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  CONT No.243 of 2020
                          Lakshman Hapka Versus N.s. Rajput




27/02/2020   Shri Abdul Wahab Khan, counsel for the applicant.

             Heard.

             Issue notice to the respondent on payment of process fee as per rules.

Sd/-

(Prashant Kumar Mishra) Judge Nirala