Chattisgarh High Court
Lakshman Hapka vs N.S. Rajput 21 Revp/246/2019 Zubair ... on 27 February, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No.243 of 2020
Lakshman Hapka Versus N.s. Rajput
27/02/2020 Shri Abdul Wahab Khan, counsel for the applicant.
Heard.
Issue notice to the respondent on payment of process fee as per rules.
Sd/-
(Prashant Kumar Mishra) Judge Nirala