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Union of India - Section

Section 45 in THE SURROGACY (REGULATION) ACT, 2021

45. Certain provisions of Code of Criminal Procedure, 1973 not to apply.

Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), Chapter XXI A of the said Code relating to plea bargaining shall not apply to the offences under this Act.