Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149(2)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(2)(a) in Delhi Police Act, 1978

(a)the validity, invalidity, effect or consequence of anything done or suffered to be done thereunder before commencement of this Act;