Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Section 2] [Entire Act] Union of India - Subsection Section 2(14) in The Wild Life (Protection) Act, 1972 (14)"Government property" means any property referred to in section 39 or section 17-H;
