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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Ministers (Advance for Purchase of Motor Cars) Rules, 1965

(2)within one month from the date of these presents to expend, the full amount of the said loan in the purchase of a motor car, or, if the actual price paid is less than the loan, to repay the difference to the State Government forthwith: and