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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(1)A notice or any other document required to be issued, served or given for the purposes of this Act by any tax authority shall be authenticated by that authority.