Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(1)(a) in Haryana Urban Development Authority Act, 1977 (a)any land acquired by it or transferred to it by the State Government without undertaking or carrying out any development thereon; or