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Andhra Pradesh High Court - Amravati

M Thirumaleswara Reddy vs K Ranga Reddy on 16 December, 2020

Bench: C.Praveen Kumar, B Krishna Mohan

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY, THE SIXTEENTH DAY OF DECEMBER,
TWO THOUSAND AND TWENTY
:PRESENT: ys 6
THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMAR [> (3
AND i
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN

[3227 |

  
 

IA No. 1 OF 2020
IN

AS NO: 318 OF 2020

Between:
M. Thirumaleswara Reddy, S/o. M.S.Ananda Reddy.
..Appellant herein(s)
(Petitioner in AS 318 OF 2020
on the file of High Court)

AND

_--

K. Ranga Reddy, S/o.K.Balaranga Reddy Aged 58 years, R/o. Door No.44/114 Up-Stairs,

Prakasham Nagar, Kurnool.

2, K.Surendra Reddy,, S/o.K.Venkata Reddy Aged 58 years R/o. Door No.40/37L-13-B-1,
River View Colony Kurnool.

3. P.Chandra Mohan Reddy, S/o.P.Seetharami Reddy Aged 58 years R/o. Door No.87/744
Madhava Nagar Kurnool.

4. Vadde Venkata Swamy, s/o.late Yellappa aged 68 years R/o. Orvakal Village and
Mandal Kurnool District.

5. Smt.Vadde Lakshmi Devi, W/o.Vadde Venkata Swamy aged 63 years R/o. Orvakal
Village and Mandal Kurnool District.

6. Wadde Srinivasulu, S/o. Vadde Venkata Swamy aged 44 years R/o. Orvakal Village and
Mandal Kurnool! District.

7. Vadde Lakshmi Devi, W/o. Vadde Srinivasulu aged 42 years R/o. Orvakal Village and
Mandal Kurnool District.

8. Vadde Ramanjaneyulu, S/o.Vadde Venkata Swamy aged 39 years R/o. Orvakal Village
and Mandal Kurnool District.

9. Y.Venkata Subba Reddy, S/o.late Venkateswara Reddy Aged 39 years R/o. Orvakal
Village and Mandal Kurnoo! District.

10. Y.Nagalingeswara Reddy, S/o. Y.Chinna Hussain Reddy R/o. Orvakal Village and
Mandal Kurnool District.

..Respondents herein / Defendants in O.S.
11. D.Udaya Bhaskar, S/o Satya Prakash SKD Colony, Kurnool.
...Respondents herein / Plaintiff No. 2
(R-11 in this AS is not necessary party to this AS only)

Counsel for the Petitioner :G RAMESH BABU
Counsel for the Respondent :

Petition under Section 151 CPC praying that in the circumstances stated in the affidavit
filed in support of the petition, the High Court may be pleased to grant injunction, restraining the
Respondents herein from alienating the Petition schedule properties mentioned in O.S. No. 24 of
2012, on the file of the file of the 1V Additional District Judge, Kurnool, pending disposal of
AS No. 318 of 2020, on the file of the High Court.

The court while directing issue of notice to the Respondents herein to show cause as to
why this application should not be complied with, made the following order. (The receipt of this
order will be deemed to be the receipt of notice in the case).

ORDER

"Post on 18.01.2021.

Status quo, existing as on today, shall be maintained for six weeks." SD/- M. RAMESH BABU ASSISTANT REGISTRAR HTRUE COPY// For assisthRo RacisTRAR To,

9.

10. 11,

12. MSR ft K. Ranga Reddy, S/o.K.Balaranga, R/o. Door No.44/114 Up-Stairs, Prakasham Nagar, Kurnool.( By RPAD) K.Surendra Reddy,, S/o.K. Venkata Reddy, R/o. Door No.40/37L-13-B-1, River View Colony Kurnool.( By RPAD) P.Chandra Mohan Reddy, S/o.P.Seetharami, R/o. Door No.87/744 Madhava Nagar Kurnool.( By RPAD) Vadde Venkata Swamy, s/o.late Yellappa, R/o. Orvakal Village and Mandal Kurnool District. By RPAD) Smt.Vadde Lakshmi Devi, W/o. Vadde Venkata Swamy, R/o. Orvakal Village and Mandal Kurnool District.( By RPAD) Vadde Srinivasulu, S/o.Vadde Venkata Swamy, R/o. Orvakal Village and Mandal Kurnool District.( By RPAD) Vadde Lakshmi Devi, W/o. Vadde Srinivasulu, R/o. Orvakal Village and Mandal Kurnool District.( By RPAD) Vadde Ramanjaneyulu, S/o. Vadde Venkata Swamy, R/o. Orvakal Village and Mandal Kurnool District.( By RPAD) Y.Venkata Subba Reddy, S/o.late Venkateswara Reddy, R/o. Orvakal Village and Mandal Kurnool District.( By RPAD) Y.Nagalingeswara Reddy, S/o. Y.Chinna Hussain Reddy R/o. Orvakal Village and Mandal Kurnool District.( By RPAD) * One CC to SRI. GRAMESH BABU Advocate [OPUC}~ One sparecopy -~ "

HIGH COURT CPKJ & -
BKMJ | DATED:16/12/2020 NOTE: POST ON 18.01.2021 ORDER AS.NO.318 OF 2020 STATUS QUO 18 JAN ) amet :
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