Section 36(1)(ii) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

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State of Bihar - Subsection

Section 36(1)(ii) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(ii)being the owner or occupier of a protected monument contravenes an order made under sub-section (1) of Section 8 or under subsection (1) of Section 9, or

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State of Bihar - Subsection

Section 36(1)(ii) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976