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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(1)(xiv) in The Manipur (Hill Areas) District Councils Act, 1971

(xiv)the allotment, occupation or use, or the setting apart of land, other than land acquired for any public purpose or land which is a reserved forest, for the purpose of agriculture or grazing or for