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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(dI) in The U.P. Secondary Education Services Selection Board Act, 1982

(dI)[ 'Inspector' means the District Inspector of Schools and in relation to an institution for girls, the Regional Inspectress of Girls Schools;] [Inserted by U.P. Act No. 1 of 1993 (w.e.f. 7.8.1993).]