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[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(o) in The Punjab Factory Rules, 1952

(o)For determining the exits required, the occupant load shall be reckoned on the basis of actual number of occupants within any floor area of ten square metres per person, whichever is more.