Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(2)(b) in The Goa Co-operative Societies Act, 2001

(b)Whether he has obtained all the information and explanations, which to the best of his knowledge and belief were necessary for the purposes of his audit;