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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Odisha - Subsection

Section 109(1)(n) in The Orissa Co-operative Societies Act, 1962

(n)an order for attachment of any property made [* * *] [Omitted by Orissa Act No. 11 of 2004, force w.e.f. 25.5.1999.] under Section 105; or