Section 6(1)(c) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(c) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(c)Socially and Educationally Backward Classes, including Widows and Orphan of any castes [ SEBC] ......................................................27 %

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State of Gujarat - Subsection

Section 6(1)(c) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008