Rajasthan High Court - Jodhpur
Maharaja Ganga Singhji Trust vs M/S. Golden Triangle Fort And Palaces ... on 8 July, 2020
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2649/2020
Maharaja Ganga Singhji Trust
----Petitioner
Versus
M/s. Golden Triangle Fort And Palaces Pvt. Limited,
----Respondent
For Petitioner(s) : Mr. D.D. Chitlangi.
For Respondent No.1 : Mr. S.S. Rathore.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 08/07/2020 Learned counsel for the petitioner has submitted that the respondent No.3 died on 8th June,2020, therefore, he wants some time to file appropriate application.
Mr. S.S. Rathore learned counsel appearing for the respondent No.1 prays for some time to file reply to the writ petition. Time prayed for is granted.
List on 23rd July, 2020 after showing the name of Mr. S.S. Rathore counsel for respondent No.1 in the cause list.
(VIJAY BISHNOI),J 10-akash/-
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