Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 7 in Goa Lotteries (Regulation) Rules, 2003 7. Prohibition of sale of tickets. - The tickets shall not be sold by the agent in a State or area where the sale of tickets is prohibited by law.
