Bombay High Court
Dr. Syed Noor-Ul-Amin Ali S/O. Syed Amir ... vs The State Of Maharashtra And Others on 12 July, 2019
Bench: T.V. Nalawade, K. K. Sonawane
1 917-CrWP-927-19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO.927 OF 2019
DR. SYED NOOR-UL-AMIN ALI S/O. SYED AMIR ALI
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Govind M. Sharma
APP for Respondents No.1 and 2 : Mr. D. R. Kale
...
CORAM : T.V. NALAWADE &
K. K. SONAWANE, JJ.
DATED : 12th JULY, 2019.
ORDER :-
Issue notice to the respondents, returnable on 02-08-2019.
2. Learned APP waives service of notice for respondents No. 1 and 2 - State, Police Station, if any, and also for public servant.
3. Notice to other respondents including first informant to be given for final disposal.
4. Notice is to be issued by RPAD and private notice is allowed. Hamdast allowed.
5. List the matter in urgent category on 02-08-2019.
[ K. K. SONAWANE ] [ T.V. NALAWADE ]
JUDGE JUDGE
rrd.
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