Bombay High Court
Mahad Co-Op.Urban Bank Ltd., Mahad vs Shri Sudhir Dhundiraj Phanase And ... on 3 July, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
647.WPST.33617.1994.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO.33617 OF 1994
Mahad Co-Op.Urban Bank Ltd., Mahad .. Petitioners
Versus
Sudhir Dhundiraj Phanase And Others. .. Respondents
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Mr. K. S. Dewal, Advocate for Petitioner.
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CORAM : MILIND N. JADHAV, J.
DATE : JULY 03, 2025
P.C.:
1. Heard Mr. Dewal, learned Advocate for Petitioner.
2. Today when the matter is called out, learned Advocate for Petitioner enters appearance. He has taken cognizance of order dated 27.06.2025. He would persuade the Court to grant him one week's time in order to take instructions and deal with the order dated 27.06.2025.
3. At request of Mr. Dewal, stand over to 24th July, 2025 under the caption "Prioritised Matters" Board as notified in advance.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date: 2025.07.05 12:17:30 +0530 1 of 1 ::: Uploaded on - 05/07/2025 ::: Downloaded on - 01/08/2025 22:08:56 :::