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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(1)(b) in The Government Of National Capital Territory Of Delhi Act, 1991

(b)for regulating the procedure of, and the conduct of business in, the Legislative Assembly in relation to any financial matter or to any Bill for the appropriation of moneys out of the Consolidated Fund of the Capital;