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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(f) in Jharkhand Co-operative Societies Rules, 2008

(f)Admission of members and removal from membership shall be made in accordance with the procedure specified in the bye laws only by an elected board/ managing committee or by the general body where such an elected board does not exist for the time being.