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Rajasthan High Court - Jodhpur

Kalu Ram Buria vs The State Of Rajasthan on 12 April, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Writ Petition No. 1936/2019

                                   Kalu Ram Buria
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. V.S. Bhati
                                   For Respondent(s)        :     Mr. Kailash Choudhary for
                                                                  Mr. Manish Vyas, AAG



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 12/04/2019 List on 25.04.2019 alongwith S.B.C.W.P. No. 518/2019.

(ARUN BHANSALI),J 16-AK Chouhan/-

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