Madhya Pradesh High Court
Mahadev vs The State Of Madhya Pradesh on 15 September, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 11744 of 2023 (MAHADEV AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 15-09-2023 Parties through their counsel.
Let the record of the court below be requisitioned. List after 4 weeks.
(ANIL VERMA) JUDGE trilok Signature Not Verified Signed by: TRILOK SINGH SAVNER Signing time: 15-Sep-23 5:13:35 PM