Supreme Court - Daily Orders
Shree Nath Sharma vs U.O.I And Ors. on 19 March, 2018
Bench: Rohinton Fali Nariman, Deepak Gupta
1
ITEM NO.41 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2959/2014
(Arising out of impugned final judgment and order dated 26-09-2013
in DBCWP No. 3273/1996 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
SHREE NATH SHARMA Petitioner(s)
VERSUS
U.O.I AND ORS. Respondent(s)
(FOR ON IA 3/2014 (application for impleadment))
Date : 19-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. S. K. Bhattacharya, AOR
Mr. L.K.Paonam, Adv.
Mr. Niraj Bobby Paonam, Adv.
Ms. Tomthinnganbi Koijam, Adv.
Mr. Himanshu Gambhir, Adv.
For Respondent(s) Mr. Mahesh Kasana, Adv.
Ms. Aparna Rohatgi Jain, Adv.
Mr. S. K. Dhingra, AOR
Mr. Vijay Panjwani, AOR
Mr.Vishal Bhatnagar, Adv.
Mr. Ashwani Kumar, AOR
Ms. Iti Sharma, Adv.
Ms. Shivali Chaudhary, Adv.
Mr. Rahul Verma, Adv.
Mr. Milind Kumar, AOR
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2018.03.20
Mr. Shiv Mangaal Sharma, Adv.
Mr. Anshul Sharma, Adv.
16:12:09 IST
Reason:
Ms. Ruchi Kohli, AOR
2
Mr. Satyendra Kumar, Adv.
Mr. Irshad Ahmad, AOR
Ms. Pinky Anand, ASG,
Mr. W.A.Qadri, Adv.
MS. Kirti Dua, Adv.
Mr. Balendu Shekhar, Adv.
MS.Snidha Mehra, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. This special leave petition as well as the applications shall stand transferred to the Principal Bench, National Green Tribunal for disposal.
The special leave petition is disposed of accordingly.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER