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[Cites 0, Cited by 0] [Section 28(9)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(9)(e) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(e)may be cancelled by the Registrar on the application of any person in the prescribed manner on the ground that the variety relating to the registration is no longer existing.