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[Cites 1, Cited by 0]

Andhra Pradesh High Court - Amravati

Reliance General Insurance Company ... vs Pydi Rajyalakshmi on 17 November, 2023

iN THE HiGH COURT OF ANDNRA PRADESH AT AMARAVA
THURSDAY THE NINETEENTH DAY OF OCTOSER
PAS THOUSAND AND TWENTY THREE
'PRESENT:
THE HONQURABLE JUSTICE BR VY RK KRUPA SAGAR
IA No, 4 OF 2023
iN
MACMA NO: 376 OF 2023
Retvean:

Pydi Kelavathi, WWio Mukundarga, Aged. 81 years, Qcc. House hold dues, Réo.
D.No. 1-248, Tammingidupeta Vilage, Farsedpata Post, Gujgrathipeta Via,
ticherla Mandal, Srikakulam District-832 470

_Appetiant/RespondentPetioner
{Pattioner in MACMA 376 OF 2028
on the fle of High Oourt}

AND ;
}. Reliance Genera i Insurance Company LTD... Represented by ds Branch
Manager, 403, Eswar Paradise, Dwarskanagar, Main Road, Visakhapainamn
Oly and District
Anpallant/Peltioner/Raspondent
S. Pydi Rajyalakehird, Wo Late Viiayakrishna, Aged. 28 years, Occ, House hold

dus es, Rio, D.No4-248, Tamminaidupeta Vilage, Farsedpeta Post,
Guisrathineta Via, Etcheria Mandal, Srikakulam District-Oo2 410.

3. Fydi Renuka Priya, Ove Late Vi jlayakis ishna, Aged. § years, Rio. DLNe. 1-248,
Taruminaidunets Vilage, Fareedneta Past, Gujarathineta Vie, Etoheria
Mandal, Srikakulam Dist ot-532 410, (Respondent no-g being minor is rept.
by her Mother and natural guardian, Respondent no-1}

4. Mathreddy Jagadesh, S/o Suryanarayan va, Aged. 26 Years, Oce. Oriver of
Auto hearing nee AP 30 W 3294, Rio. 4th Line, Bavajinagar Galuny, Balaga,
Srikakulam-S3< 004.

S. FPothala Kurta io Late Suryanarayana, Aged. 4? Years, Occ. Qwner of
Auto bearing no.AP 30 W 3294, Rio. 4th Ling, Bavajinagar Colony, Bsiaga,
Srikakuiam-532 G04,

Respondent ir
Respordents in neda-

we

Patifion under Sectlan 151 CPC praying thal in the ciroumsianoas stated in
the affidavif fled in support of the petifion, the High Courl may be pleased to penn
ms to withdraw my proportionate share of amount as per the decree and amer of the
fe 'bunal below out ef the amount depasited by the een i insurance Company
pursuant fo the orders of this Hon'ble Court dated 28-08-2029 in JA Sf 2020 In
MACMA NO: 376/2023 In the interest of justice, Pending "disposal of MAGMA No
S78 of 20238, on fhe He of the High Court,


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"This aplication is
respondent No.8 in this appeal.


By virtue of order dated 28.08.2023 in LA. Ne. of 2025 appellant
iIngurance company deposited certain ammount in the claimanis account The
presant application is filled by one of the claimants by name Smit. Pydi
Malavathi, aceking permission withdraw her share of amount.

No oblections are raisad, the application is allowed.

Smit. Pydi Kalavathi, is permitted to withdraw her share of arnount that is
lying before the Cisima Tribunal on furnishing personal bond without
requirement of any further security,

Accordingly the appication is alowed, "

SO)-R KASIRAO AGCHARI

ASSISTANT REGISTRAR
RYRUE COPY! oa

For ASSISTANT REGISTRAR

Ta,

1. The Chairman, Motor Accident Claims Tribunal-curn-] Additional District
Judge, Sikakulan
2. The Branch Manager, Reliance General insurance Campany Lid, 403, Eswar

Paradise, Dwarakanagar, Main Road, Visashapainarmn City and District.

Pyd) Ra veer mH, Wio Laie Vi dayakrishna, Aged, 28 years, Ooc. House hold
dufies, Rfo. D.No.1-246, Tamminaidupefa Vilage, Farcedpete Post,
Gujarathipeta Vis, Etcherla Mandal, Srikakulam District-5$2 410. for herself
and on behalf of Respondent No 3 who is miner}

4. Mattreddy Jagadesh, S/o Suryanarayana, Aged. 28 Years, Qeo. Driver of
Aula bearing no. AP 30 VW S264. Rfo. 4th Line, Bavalnagar Colony, Salaga,
Srkakuiam-S32 O01.

§. Pofhala Kumari, Wo Late Suryanarayana, Aged. 47 Years, Oee. Cayner af
Auto bearing nc. AP 30 W 3294, Ro. 4th Line, Bavajinagar Colony, Balaga
Srikakulam-5d2 O01. to § By RPAD)

S, Qne CCio Sr Harinath Reddy Soma Advocate Sor oy

One OC to Sri Aravala Rara Rao Advocate [FOPUC

Gne CC io Sri KR. Jyothi Prasad Advonate [ORL Cl

One spare oupy

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$s ORE md

©

Note: The name of "Smt.Radhika™ in the order partion Is corrected as "Smi. Pydi
Nalavath? as per order of this court dated: 17-13-2023 In LA.No § af 2023. Substitute
this amended order in place of earlier order, which was dispatched on 04-17-2023.

SDICKASIRAQ ACHARI

ASSISTANT REGISTRAR

SS
oes


HRGH GOURT

DR VARS.

DATED TSA O/g023

(17-14-2023)

LIST THE MATTER FOR 'FINAL HEARING' AFTER SIX (96) WEEKS

ORDER

' (AMENDED) iA No. 4 OF 202% iN MACMA NO: 378 OF 2023 TRE APPLICATION 1S ALLOWED