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Union of India - Section

Section 11 in The Sovereign Gold Bond Scheme 2017-18 - Series II

11. Redemption.

- (i) The Gold Bond shall be repayable on the expiration of eight years from the 28th day of July 2017, the date of the issue of Gold Bonds:Provided that premature redemption of Gold Bond may be permitted after fifth year from the date of issue of such Gold Bond on the date on which interest is payable.
(ii)On maturity, the Gold Bonds shall be redeemed in Indian Rupees and the redemption price shall be based on simple average of closing price of gold of 999 purity of previous week (Monday to Friday) published by the India Bullion and Jewellers Association Limited.
(iii)The receiving office shall inform the investor one month in advance, about the date of maturity of the Gold Bond.