Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] Greater Bengaluru City Corporation - Section 122(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)Every order passed by the Government under this section shall becommunicated to the Chief Commissioner who shall give effect to such order
