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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(7) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(7)The selection of candidates shall be made by the Commission, after holding competitive examination, the syllabus for which shall be such, as may be specified by Government, from time to time:Provided that if the number of candidates is more than twenty times the number of vacancies advertised, the Commission may hold a screening test to shortlist the candidates for the competitive examination:Provided further that a candidate shall not be considered qualified for appointment, unless he obtains not less than forty percent marks in each subject and also not less than fifty percent marks in the aggregate and no candidate who fails to obtain the qualifying marks shall be called for interview by the Commission:Provided further that for a candidate belonging to Scheduled Castes/Scheduled Tribes, the requirement of aggregate marks shall be forty-five percent.Explanation. - When so requested by the Government, the Commission may hold a combined competitive examination for selection to the Service as well as to any other engineering service or services of the State and in such an event, appointments shall be made in the order of merit indicated by the Commission, after allowing persons that are appointed to another service.